High Courts02 Jul 2018Partly Allowed
National Insurance Company @APPELLANT@Hash Geeta Devi And Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0012
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2018
935 judgments · page 33 of 47
High Courts02 Jul 2018Allowed
M/S Sandeep Kumar @APPELLANT@Hash Union Of India And Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0011
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 11(6)
High Courts02 Jul 2018Disposed Off
Omkar Raina @APPELLANT@Hash High Court Of Jammu & Kashmir & Anr
Jammu And Kashmir High Court · (2018) 07 J&K CK 0010
Jammu and Kashmir High Court Staff (Condition of Service Rules), 1968 — Rule 6Jammu and Kashmir Civil Services (Judicial) Recruitment Rules, 1967 — Rule 41
High Courts02 Jul 2018Disposed Off
Monika Mehra And Anr @APPELLANT@Hash State & Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0009
Universal Declaration of Human Right, 1948 — Article 16, 16(1)Constitution of India, 1950 — Article 21
High Courts02 Jul 2018Dismissed
Reliance Gen. Ins. Co. Ltd. @APPELLANT@Hash Sita Devi And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0008
High Courts02 Jul 2018Allowed
Chamel Singh @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0007
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 409, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 2, 5Jammu and Kashmir Civil Services Regulations, 1956 — Article 226(2)
High Courts02 Jul 2018Allowed
Narayan Dutt @APPELLANT@Hash Commissioner/Secretary To Govt., Gad & Ors
Jammu And Kashmir High Court · (2018) 07 J&K CK 0006
Jammu and Kashmir Civil Services Regulations, 1956 — Article 226(2)
High Courts02 Jul 2018Allowed
Rash Pal Ram @APPELLANT@Hash State Of Jammu & Kashmir And Another
Jammu And Kashmir High Court · (2018) 07 J&K CK 0005
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 409, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 2, 5Jammu and Kashmir Civil Services Regulations, 1956 — Article 226(2)
High Courts02 Jul 2018Allowed
Basudev Singh @APPELLANT@Hash State Of Jammu & Kashmir And Another
Jammu And Kashmir High Court · (2018) 07 J&K CK 0004
High Courts02 Jul 2018Dismissed
New India Assurance Co. Ltd @APPELLANT@Hash Balkara Ram And Ors
Jammu And Kashmir High Court · (2018) 07 J&K CK 0003
High Courts02 Jul 2018Disposed Off
Sanjay Pandita @APPELLANT@Hash State And Ors
Jammu And Kashmir High Court · (2018) 07 J&K CK 0002
Jammu and Kashmir (Classification, Control and Appeal) Rules, 1956 — Rule 31
High Courts02 Jul 2018Disposed Off
Jksrtc @APPELLANT@Hash Priya Tiwari And Anr
Jammu And Kashmir High Court · (2018) 07 J&K CK 0001
Motor Vehicles Act, 1988 — Section 166
High Courts07 Jun 2018Dismissed
ROMESH SINGH Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0022
High Courts07 Jun 2018Dismissed
GAGANDEEP Vs UNION OF INDIA AND OTHERS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0021
High Courts07 Jun 2018Disposed Of
MOHD RAFIQ MALIK AND OTHERS Vs. STATE AND OTHERS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0020
Jammu and Kashmir Public Service Commission (Business and Procedure) Rules, 1980 — Rule 51
High Courts07 Jun 2018Allowed
KUNAL SHARMA Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0019
High Courts06 Jun 2018Dismissed
NASEER AHMED Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0017
High Courts06 Jun 2018Dismissed
MADAN LAL Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0016
High Courts06 Jun 2018Dismissed
ONKAR PATHANIA Vs UNITED INDIA INS. CO. LTD. AND ORS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0015
Motor Vehicles Act, 1988 — Section 140, 149, 166
High Courts06 Jun 2018
JAGDEEP KUMAR & ANR Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0014
Code of Civil Procedure, 1908 — Order 39 Rule 3A