High Courts06 Jul 2018Disposed Off
Zubeda Begum & Anr. @APPELLANT@Hash State & Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0033
Jammu and Kashmir Wakafs Act, 2001 — Section 4, 21, 38, 42, 62
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2018
935 judgments · page 32 of 47
High Courts06 Jul 2018Allowed
Mohd. Hussain @APPELLANT@Hash The Oriental Insurance Co.Ltd. And Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0032
High Courts04 Jul 2018Disposed Off
Vinod Mahajan & Anr. @APPELLANT@Hash State & Anr.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0031
Code of Criminal Procedure 1973, — Section 345(2), 512, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 406, 420, 467, 468
High Courts04 Jul 2018Dismissed
Ghulam Rasool. @APPELLANT@Hash Kartar Singh.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0030
Specific Relief Act, 1963 — Section 56Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 31
High Courts04 Jul 2018Disposed Off
New India Assurance Co. Ltd. @APPELLANT@Hash Gulzara Bibi And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0029
High Courts04 Jul 2018Dismissed
Raj Kumar And Ors @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 07 J&K CK 0028
Jammu and Kashmir Food and Supply (Subordinate) Service Recruitment Rule, 1977 — Rule 11Constitution of India — Article 12, 14, 15, 16, 16(1), 311
High Courts03 Jul 2018Disposed Off
Manzoor Ahmed And Ors. @APPELLANT@Hash Chairperson Spl. Tribunal And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0027
Administration Of Evacuee Property Act, 1950 — Section 14(1)
High Courts03 Jul 2018Disposed Off
Mohd. Tufail @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 07 J&K CK 0026
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 147, 307, 323, 336, 427, 452, 504, 506
High Courts03 Jul 2018Disposed Off
Dr. Mussarat Jabeen @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 07 J&K CK 0025
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 147, 323, 383, 420, 456, 467, 468Code of Criminal Procedure 1973, — Section 156(3)
High Courts03 Jul 2018Disposed Off
Shamas Din And Ors. @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 07 J&K CK 0024
High Courts03 Jul 2018Allowed
Joginder Singh @APPELLANT@Hash. Superintendent Of Police, Central Bureau Of Investigation
Jammu And Kashmir High Court · (2018) 07 J&K CK 0023
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420, 467, 468, 471Jammu and Kashmir Prevention of Corruption Act, 2006 — Section 5(1)(d), 5(2)
High Courts03 Jul 2018Dismissed
Gurnam Singh & Anr. @APPELLANT@Hash Sudershan Kumar Gupta
Jammu And Kashmir High Court · (2018) 07 J&K CK 0022
Code of Criminal Procedure 1973, — Section 561ANegotiable Instrument Act, 1881 — Section 5, 6, 13, 87, 118, 118(a), 138, 139, 143
High Courts03 Jul 2018Dismissed
Bal Krishan @APPELLANT@Hash State And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0021
Code of Criminal Procedure 1973, — Section 268, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 34, 420, 427, 448
High Courts03 Jul 2018Dismissed
Mohd. Afzal And Anr. @APPELLANT@Hash State And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0020
Code of Criminal Procedure 1973, — Section 164A, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 109, 342, 366, 376
High Courts03 Jul 2018Dismissed
Noshad Ahmed @APPELLANT@Hash Safeena Bi
Jammu And Kashmir High Court · (2018) 07 J&K CK 0018
Code of Criminal Procedure 1973, — Section 561A
High Courts03 Jul 2018Dismissed
Rajan Singh @APPELLANT@Hash State Of Jammu & Kashmir And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0017
High Courts03 Jul 2018Dismissed
Rajeev Sharma And Ors. @APPELLANT@Hash State Of Jammu & Kashmir
Jammu And Kashmir High Court · (2018) 07 J&K CK 0016
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 34, 302Code of Criminal Procedure 1973, — Section 2(c), 161, 164A, 174, 175, 268, 269, 561A
High Courts03 Jul 2018Disposed Off
Angat Kumar @APPELLANT@Hash State Of Jammu And Kashmir & Another
Jammu And Kashmir High Court · (2018) 07 J&K CK 0015
Constitution of India, 1950 — Article 21Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 109, 376, 376C, 376(2)©, 376(2)©
High Courts03 Jul 2018Dismissed
Vinod Kumar @APPELLANT@Hash State Of Jammu & Kashmir And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0014
High Courts02 Jul 2018Disposed Off
National Insurance Co. Ltd And Ors @APPELLANT@Hash Raj Kumari And Ors
Jammu And Kashmir High Court · (2018) 07 J&K CK 0013
Motor Vehicles Act, 1988 — Section 110D, 173Code of Civil Procedure, 1908 — Section 96, 97, 10Code Of Civil Procedure, 1908 — Order 41 Rule 1, Order 41 Rule 22, Order 41 Rule 22 (4)