High Courts20 Jul 2018
Ashish Sharma & Anr @APPELLANT@Hash State & Ors
Jammu And Kashmir High Court · (2018) 07 J&K CK 0074
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2018
935 judgments · page 30 of 47
High Courts20 Jul 2018Dismissed
Nasir Kareem @APPELLANT@Hash State Of Jammu & Kashmir.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0073
Narcotic Drugs and Psychotropic Substance Act, 1985 — Section 8, 19, 20, 21, 22, 24, 27A, 29, 37
High Courts19 Jul 2018Disposed Off
Hari Bhushan And Others @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0072
High Courts19 Jul 2018Dismissed
Taranjit Singh Tony @APPELLANT@Hash State Of Jammu & Kashmir And Other
Jammu And Kashmir High Court · (2018) 07 J&K CK 0071
High Courts18 Jul 2018Disposed Off
Sidharth Anand & Anr @APPELLANT@Hash State Of Jammu & Kashmir & Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0070
Jammu and Kashmir Cinemas (Regulation) Rules, 1975 — Rule 87(i), 87(ii), 88(iv), 88(ix)
High Courts18 Jul 2018Disposed Off
Narender Kumar @APPELLANT@Hash Union Of India &Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0069
Central Industrial Security Force Rules, 2001 — Rule 31, 32, 37
High Courts18 Jul 2018Allowed
Om Parkash And Ors @APPELLANT@Hash Oriental Ins. Co. Ltd And Anr
Jammu And Kashmir High Court · (2018) 07 J&K CK 0068
Motor Vehicles Act, 1988 — Section 136A, 166, 173
High Courts18 Jul 2018Dismissed
Sanjeev Kumar And Anr @APPELLANT@Hash State Of Jammu & Kashmir And Other
Jammu And Kashmir High Court · (2018) 07 J&K CK 0067
Constitution of Jammu and Kashmir, 1956 — Section 43, 45, 124General Clauses Act, 1897 — Section 21Jammu and Kashmir Press (Subordinate) Service Recruitment Rules, 1980 — Rule 4
High Courts18 Jul 2018
Vinkel Kumar @APPELLANT@Hash New India Assurance Co. Ltd. And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0066
Employees Compensation Act, 1923 — Section 2(g), 4, 4(1)(c)(ii), 30
High Courts17 Jul 2018Disposed Off
Mohd. Aziz And Another @APPELLANT@Hash Divisional Commissioner, Jammu And Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0065
High Courts17 Jul 2018Disposed Off
Sheetu Kaul @APPELLANT@Hash Major Anirudh Singh
Jammu And Kashmir High Court · (2018) 07 J&K CK 0064
Hindu Marriage Act, 1955 — Section 13, 13BIndian Penal Code, 1860 — Section 497Jammu and Kashmir Protection of Women from Domestic Violence Act, 2010 — Section 12
High Courts17 Jul 2018Dismissed
Ramesh Chand Kathuria And Another @APPELLANT@Hash M/S Trikuta Chemicals (P) Ltd. And Anr
Jammu And Kashmir High Court · (2018) 07 J&K CK 0063
Constitution of India, 1950 — Article 14, 123Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 2(b), 5, 34, 68Indian Contract Act, 1872 — Section 46, 51, 52
High Courts17 Jul 2018Dismissed
Manohar Lal @APPELLANT@Hash State Of Jammu & Kashmir And Another
Jammu And Kashmir High Court · (2018) 07 J&K CK 0062
High Courts17 Jul 2018Disposed Off
Zenit Kosser And Anr. @APPELLANT@Hash State Of Jammu & Kashmir And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0061
Code of Criminal Procedure 1973, — Section 164AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 109, 376, 458
High Courts17 Jul 2018Disposed Off
Jagdish Kumar @APPELLANT@Hash State Of Jammu & Kashmir And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0060
High Courts16 Jul 2018
Mohd. Yasir @APPELLANT@Hash State & Anr
Jammu And Kashmir High Court · (2018) 07 J&K CK 0058
Code of Criminal Procedure 1973, — Section 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 147, 323, 451
High Courts16 Jul 2018Disposed Off
Shakoor Ahmed @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0057
Constitution of India — Article 21, 22(1), 23(3), 22(3)(d)Jammu and Kashmir Public Safety Act, 1978 — Section 8(1)(a), 13Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 32, 282, 307, 323, 341, 506
High Courts16 Jul 2018Dismissed
Nisar Ahmed @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0056
Narcotic Drugs and Psychotropic Substance Act, 1988 — Section 8, 20
High Courts12 Jul 2018Allowed
Naresh Kumar And Another @APPELLANT@Hash Kamal Kishore Gupta And Another
Jammu And Kashmir High Court · (2018) 07 J&K CK 0055
Code of Criminal Procedure 1973, — Section 242, 243, 243(2), 342, 561ANegotiable Instrument Act, 1881 — Section 20, 138Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 420
High Courts12 Jul 2018Disposed Off
Oriental Insurance Co. Ltd. @APPELLANT@Hash Prem Nath And Ors
Jammu And Kashmir High Court · (2018) 07 J&K CK 0054
Employees Compensation Act, 1923 — Section 2(1)(dd), 4(1), 4A3(a), 30