COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2018

935 judgments · page 29 of 47

High Courts26 Jul 2018

Yashpal @APPELLANT@Hash State Of Jammu & Kashmir

Jammu And Kashmir High Court · (2018) 07 J&K CK 0095

Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 300, 302, 304Code of Criminal Procedure 1973, — Section 273, 342Indian Evidence Act, 1872 — Section 134

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High Courts26 Jul 2018Disposed Off

Bajaj Allianz Gen. Ins. Co. @APPELLANT@Hash Satpal Badyal And Ors.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0094

Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 337, 338Motor Vehicles Act, 1988 — Section 149(2), 170

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High Courts26 Jul 2018Disposed Off

Bajaj Allianz Gen. Ins. Co. Ltd. @APPELLANT@Hash Ghulam Mohi-Ud-Din And Another.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0093

Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 337, 338Motor Vehicles Act, 1988 — Section 149(2), 170

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High Courts25 Jul 2018Allowed

Safya Haider @APPELLANT@Hash State Of Jammu & Kashmir And Others.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0092

Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 17

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High Courts24 Jul 2018Allowed

Triloki Nath @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 07 J&K CK 0091

Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 33

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High Courts23 Jul 2018Disposed Off

Ravi Kant Sharma And Ors. @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 07 J&K CK 0090

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High Courts23 Jul 2018Disposed Off

Naresh Kumar @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 07 J&K CK 0089

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High Courts23 Jul 2018Disposed Off

Mohd. Usman Khan And Ors @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 07 J&K CK 0088

Constitution of Jammu and Kashmir, 1956 — Section 103Constitution of India, 1950 — Article 226

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High Courts23 Jul 2018Allowed

Ajay Singh And Another @APPELLANT@Hash Harbans Lal Bhagat

Jammu And Kashmir High Court · (2018) 07 J&K CK 0087

Code of Criminal Procedure 1973, — Section 202, 203, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 420, 467, 506

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High Courts23 Jul 2018

Divisional Manager, Jammu & Kashmir Sfc @APPELLANT@Hash Mohd Din

Jammu And Kashmir High Court · (2018) 07 J&K CK 0085

Employees Compensation Act, 1923 — Section 4, 4(1)(c)(ii), 30

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High Courts23 Jul 2018

Divisional Manager, Jammu & Kashmir Sfc @APPELLANT@Hash Bansi Lal

Jammu And Kashmir High Court · (2018) 07 J&K CK 0084

Employees Compensation Act, 1923 — Section 4, 4(1)(c)(ii), 30

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High Courts23 Jul 2018Dismissed