COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2018

935 judgments · page 28 of 47

High Courts01 Aug 2018Dismissed

Baljit Singh And Another @APPELLANT@Hash Central Bureau Of Investigation And Another

Jammu And Kashmir High Court · (2018) 08 J&K CK 0003

Code of Criminal Procedure 1973, — Section 155, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 409, 420, 467, 468, 471Jammu and Kashmir Prevention of Corruption Act, 2006 — Section 5(1)(C), 5)(2)

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High Courts01 Aug 2018Allowed

Hilal Ahmad Ganie @APPELLANT@Hash State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0002

Constitution of India — Article 21, 22, 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 8, 8(4), 13, 19Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 377, 506

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High Courts01 Aug 2018Allowed

Parvaiz Ahmad Najar @APPELLANT@Hash State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0001

Jammu and Kashmir Public Safety Act, 1978 — Section 8Unlawful Activities (Prevention) Act, 1967 — Section 10, 13Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 506

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High Courts31 Jul 2018

Joginder Singh And Others @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 07 J&K CK 0112

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High Courts31 Jul 2018Disposed Off

Mohammad Amin Lone @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 07 J&K CK 0111

Constitution of India, 1950 — Article 226

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High Courts31 Jul 2018Allowed

Aurangzeb @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 07 J&K CK 0110

Code of Criminal Procedure 1973, — Section 488, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 199, 200, 420Jammu and Kashmir Grant of Permanent Resident Certificate (Procedure) Act, 1963 — Section 7

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High Courts30 Jul 2018Dismissed

State Of Jammu & Kashmir @APPELLANT@Hash Pankaj Singh And Ors.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0109

Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 34, 201, 302, 366, 376GCode of Criminal Procedure 1973, — Section 161, 164A, 174, 175, 417Indian Evidence Act, 1872 — Section 3, 30

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High Courts27 Jul 2018Dismissed

Mulkh Raj @APPELLANT@Hash Vias Rak And Ors.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0108

Code of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 10

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High Courts27 Jul 2018

Court On Its Own Motion @APPELLANT@Hash State And Ors.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0107

Municipal Corporation Act, 2000 — Section 232

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High Courts27 Jul 2018Disposed Off

Farooq Ahmed Tramboo @APPELLANT@Hash Lal Din

Jammu And Kashmir High Court · (2018) 07 J&K CK 0106

Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 379, 427, 447Code of Civil Procedure, 1908 — Section 115

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High Courts27 Jul 2018Allowed

Amarjit Kour @APPELLANT@Hash State And Ors

Jammu And Kashmir High Court · (2018) 07 J&K CK 0105

Constitution of India, 1950 — Article 226, 311Jammu and Kashmir Police Act, 1983 — Rule 334(1), 334(2), 334(2)(b), 359, 359(11)(2)Constitution of Jammu and Kashmir, 1956 — Section 103, 126

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High Courts27 Jul 2018Allowed

Molvi Allah Ditta @APPELLANT@Hash State Th. Sho P/S Surankote

Jammu And Kashmir High Court · (2018) 07 J&K CK 0104

Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 302Indian Evidence Act, 1872 — Section 145, 146

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High Courts27 Jul 2018Dismissed

Ganga Singh @APPELLANT@Hash Central Bureau Of Investigation

Jammu And Kashmir High Court · (2018) 07 J&K CK 0103

Code of Criminal Procedure 1973, — Section 488, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 161J and K Prevention of Corruption Act Samvat, 2006 — Section 5(1)(d), \5(2)

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High Courts27 Jul 2018Dismissed

Tariq Mehmood Bhat @APPELLANT@Hash Smt. Zubaida Akhter And Anr.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0102

Code of Criminal Procedure 1973, — Section 488, 561A

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High Courts27 Jul 2018Dismissed

M/S Jain Medical Store And Anr. @APPELLANT@Hash Drugs Inspector, Udhampur And Ors.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0101

Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 19(3), 23, 25, 27(d), 34Code of Criminal Procedure 1973, — Section 561A

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High Courts27 Jul 2018Dismissed

Bhim Parkash Rao And Ors. @APPELLANT@Hash State Of Jammu & Kashmir

Jammu And Kashmir High Court · (2018) 07 J&K CK 0100

Code of Criminal Procedure 1973, — Section 4(1)(c), 161, 251, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 409, 411

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High Courts27 Jul 2018Dismissed

United India Insurance Co. Ltd. @APPELLANT@Hash Begma Begum And Others.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0099

Employees’ Compensation Act, 1923 — Section 4, 30

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High Courts27 Jul 2018Dismissed

Bhola Ram And Anr @APPELLANT@Hash Santosh Kumari And Ors

Jammu And Kashmir High Court · (2018) 07 J&K CK 0098

Jammu and Kashmir Agrarian Reforms Act, 1972 — Section 3A

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High Courts27 Jul 2018

Rajinder Kumar @APPELLANT@Hash State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2018) 07 J&K CK 0097

Jammu and Kashmir Civil Services Regulations, 1956 — Article 226(2), 226(3)Constitution of India, 1950 — Article 311(2)Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 201, 420, 465, 467, 468, 471

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High Courts26 Jul 2018Dismissed

Life Insurance Corporation Of India @APPELLANT@Hash Jammu & Kashmir S. C. D. R. C. And Others

Jammu And Kashmir High Court · (2018) 07 J&K CK 0096

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