COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2018

935 judgments · page 26 of 47

High Courts13 Aug 2018Dismissed

State Of Jammu & Kashmir & Ors @APPELLANT@Hash Hamid Ahmad Wani & Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0042

Jammu and Kashmir Civil Service Regulations, 1956 — Article 226 (2)Jammu and Kashmir Prevention of Corruption Act, Samvat, 2006 — Section 5(1)(d), 5(2)Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 109, 120B

High Courts13 Aug 2018

Mohammad Shafi Bhat @APPELLANT@Hash Muneer Ahmad Munshi

Jammu And Kashmir High Court · (2018) 08 J&K CK 0041

Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 14

High Courts13 Aug 2018Disposed Off

Tariq Ahmad Bhat And Another @APPELLANT@Hash State Of Jammu & Kashmir Through Sho Police Station Fruit Mandi Sopore

Jammu And Kashmir High Court · (2018) 08 J&K CK 0040

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 37Code of Criminal Procedure 1973, — Section 167, 173, 173(2), 497

High Courts13 Aug 2018Dismissed

Mir & Sons @APPELLANT@Hash State And Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0039

Arbitration and Conciliation Act 1997 — Section 9

High Courts10 Aug 2018Dismissed

Ahmadullah Malik @APPELLANT@Hash Union Of India & Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0100

Constitution of India, 1950 — Article 226

High Courts10 Aug 2018Dismissed

Surinder Singh Channi @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0038

Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Article 103

High Courts10 Aug 2018Dismissed

Mohammad Ramzan Bhat @APPELLANT@Hash State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0037

High Courts10 Aug 2018Dismissed

Mohammad Saleem & Ors @APPELLANT@Hash State And Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0036

Constitution of India, 1950 — Article 14, 16

High Courts10 Aug 2018Dismissed

Mohammad Amin Lone @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0035

Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 309, 323, 341, 379, 411Code of Criminal Procedure 1973, — Section 36, 154, 154(3), 156(1), 156(2), 156(3), 161, 162, 190, 200, 482, 561AArms Act, 1959 — Section 7, 25

High Courts10 Aug 2018Dismissed

Roshan Ara @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0034

University Grants Commission Act, 1956 — Section 22

High Courts10 Aug 2018Dismissed

Abdul Rehman Nath @APPELLANT@Hash Jugal Kishore And Others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0033

Code of Civil Procedure, 1908 — Section 24Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 323, 341, 506Code of Criminal Procedure 1973, — Section 156(3)

High Courts10 Aug 2018Dismissed

Irfan Ahmad Bhat & Ors @APPELLANT@Hash Skuast & Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0032

University Grants Commission Act, 1956 — Section 26(1)Indian Medical Council Act, 1956 — Section 33Shere Kashmir Universities of Agricultural Sciences and Technology Act, 1982 — Section 6, 39

High Courts09 Aug 2018Dismissed

Mohammad Jamal Shergujri @APPELLANT@Hash State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0031

High Courts09 Aug 2018Disposed Off

Ghulam Mohammad Banday @APPELLANT@Hash State And Others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0030

High Courts09 Aug 2018Disposed Off

Dr. Mohan Singh @APPELLANT@Hash State And Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0029

High Courts09 Aug 2018Dismissed

Tanveer Ahmad Khan @APPELLANT@Hash Skuast & Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0028

Constitution of India, 1950 — Article 14, 16Shere Kashmir Universities of Agricultural Sciences and Technology Act, 1982 — Section 6University Grants Commission Act, 1956 — Section 26, 26(1)(e), 26(1)(g)

High Courts08 Aug 2018

Mohd Ayoub Naikoo @APPELLANT@Hash State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0027

Constitution of India, 1950 — Article 226

High Courts08 Aug 2018Disposed Off

Mst. Sara & Anr @APPELLANT@Hash State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0026

Jammu and Kashmir Land Revenue Act, Svt. 1996 — Section 15, 26

High Courts08 Aug 2018Dismissed

Mushtaq Ahmad Peer @APPELLANT@Hash State Of Jammu & Kashmir

Jammu And Kashmir High Court · (2018) 08 J&K CK 0025

Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 201, 406, 409, 420

High Courts07 Aug 2018Disposed Off

Mushtaq Ahmad Tango @APPELLANT@Hash State Of Jammu & Kashmir

Jammu And Kashmir High Court · (2018) 08 J&K CK 0024

Jammu and. Kashmir Civil Service Regulations, 1956 — Article 226(2), 226(3)