High Courts27 Aug 2018Disposed Off
Rakesh Kumar and anr @APPELLANT@Hash State & others
Jammu And Kashmir High Court · (2018) 08 J&K CK 0062
Universal Declaration of Human Rights, 1948 — Article 16Constitution of India, 1950 — Article 21
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2018
935 judgments · page 25 of 47
High Courts27 Aug 2018Allowed
Arif Ahmad Parray @APPELLANT@Hash State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2018) 08 J&K CK 0061
Constitution of India, 1950 — Article 21, 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 8, 8(4), 13Investment Advisers Act, 1940 — Section 7, 27
High Courts27 Aug 2018Disposed Off
Noor Ud Din Wani @APPELLANT@Hash State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2018) 08 J&K CK 0060
Constitution of India, 1950 — Article 311(2)Jammu and Kashmir Prevention of Corruption Act, Samvat 2006 — Section 5(1)(d), 5(2)Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 409, 468, 471
High Courts24 Aug 2018Disposed Off
Shakeela Ban @APPELLANT@Hash State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2018) 08 J&K CK 0059
Jammu and Kashmir Municipal Corporation Act, 2000 — Section 253(2)
High Courts24 Aug 2018
Jammu & Kashmir High Court Bar Association @APPELLANT@Hash State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2018) 08 J&K CK 0058
High Courts24 Aug 2018Dismissed
Mst Amina And Others @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 08 J&K CK 0057
Jammu and Kashmir Laws Consolidation Act, Samvat 1977 — Section 4Jammu and Kashmir Land Revenue Act, 1996 — Section 24, 25, 27
High Courts24 Aug 2018Allowed
Nisar Ahmad @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 08 J&K CK 0056
Code of Criminal Procedure 1973, — Section 173, 482, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 34, 415, 420Indian Penal Code, 1860 — Section 161, 165
High Courts24 Aug 2018Disposed Off
Nazir Ahmad Wani @APPELLANT@Hash State And Ors
Jammu And Kashmir High Court · (2018) 08 J&K CK 0055
High Courts24 Aug 2018Dismissed
Abs Infrastructure @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 08 J&K CK 0054
Code of Criminal Procedure 1973, — Section 561A
High Courts24 Aug 2018Dismissed
Ryhana Abdullah @APPELLANT@Hash State And Ors
Jammu And Kashmir High Court · (2018) 08 J&K CK 0053
University Grants Commission Act, 1956 — Section 3, 22, 22(1)
High Courts24 Aug 2018Dismissed
Manzoor Ahmad Reshi @APPELLANT@Hash State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2018) 08 J&K CK 0052
Unlawful Activities (Prevention) Act, 1967 — Section 18, 38, 39Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts20 Aug 2018
Mashooq Ahmad Bhat @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 08 J&K CK 0051
Jammu and Kashmir Public Safety Act, 1978 — Section 8(a)Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 149 336, 307
High Courts20 Aug 2018Dismissed
Abid Nabi Kachroo @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 08 J&K CK 0050
Jammu and Kashmir Public Safety Act, 1978 — Section 8(a)Unlawful Activities (Prevention) Act, 1967 — Section 10, 13
High Courts20 Aug 2018Dismissed
Zafar Ul Islam Shah @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 08 J&K CK 0049
Jammu and Kashmir Public Safety Act, 1978 — Section 8(a)
High Courts20 Aug 2018
Farooq Ahmad Najar @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 08 J&K CK 0048
Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts16 Aug 2018Disposed Off
Sonam Yangdol And Others @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 08 J&K CK 0047
Constitution of India, 1950 — Article 21
High Courts16 Aug 2018Disposed Off
Mohammad Yousuf Misgar & Anr @APPELLANT@Hash State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2018) 08 J&K CK 0046
Constitution of India, 1950 — Article 20(2), 226Jammu and Kashmir Prevention of Corruption Act, Samvat 2006 — Section 2(2), 5(1)(c), 5(1)(d), 5(2), 6, 6(2)Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 21, 120B, 161, 167A, 420A, 467
High Courts14 Aug 2018Dismissed
M/S Ladakh Road Lines @APPELLANT@Hash State Of Jammu & Kashmir & Others
Jammu And Kashmir High Court · (2018) 08 J&K CK 0045
High Courts14 Aug 2018Dismissed
Javid Ahmad Wani Alias Waza @APPELLANT@Hash Nigeena Akhter
Jammu And Kashmir High Court · (2018) 08 J&K CK 0044
Code of Criminal Procedure 1973, — Section 482, 561AConstitution of India, 1950 — Article 14, 25(1), 25(2), 142
High Courts14 Aug 2018Dismissed
Showkat Ahmad Mir @APPELLANT@Hash Union Of India And Others
Jammu And Kashmir High Court · (2018) 08 J&K CK 0043
Constitution of India, 1950 — Article 311