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Jammu And Kashmir High Court judgments, 2018

935 judgments · page 24 of 47

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High Courts30 Aug 2018

Mohd Iqbal Zargar @APPELLANT@Hash State of J&K and ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0085

Code of Criminal Procedure 1973, — Section 4(c), 156(3), 269, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420, 467, 468, 471
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High Courts30 Aug 2018Allowed

Akhter Hussain @APPELLANT@Hash State of J&K and anr

Jammu And Kashmir High Court · (2018) 08 J&K CK 0084

Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 109, 376, 451, 506Code of Criminal Procedure 1973, — Section 512Indian Evidence Act, 1872 — Section 9
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High Courts30 Aug 2018Dismissed

Jyoti Jamwal @APPELLANT@Hash Tilak Raj

Jammu And Kashmir High Court · (2018) 08 J&K CK 0083

Constitution of India, 1950 — Article 226, 227Constitution of Jammu and Kashmir, 1956 — Article 104
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High Courts30 Aug 2018Dismissed

Vijay Kumar @APPELLANT@Hash Sher-e-Kashmir University of Agriculture Sciences and Technology, Jammu through its Registrar and ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0082

Constitution of India, 1950 — Article 226
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High Courts29 Aug 2018Disposed Off

Danish Ahmad Bhat @APPELLANT@Hash State of J&K and others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0081

Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 7, 148, 149, 336, 348, 353, 427
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High Courts29 Aug 2018Allowed

Manzoor Ahmad Ganai @APPELLANT@Hash State of J&K & ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0080

Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety act, 1978 — Section 8(a), 8(4)Arms Act, 1959 — Section 7, 25
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High Courts29 Aug 2018Allowed

Naseer Ahmad Rather @APPELLANT@Hash State of J&K and others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0079

Code of Criminal Procedure 1973, — Section 161Constitution of India, 1950 — Article 22(5)
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High Courts29 Aug 2018Allowed

Abdul Majeed Wani & ors @APPELLANT@Hash Ali Mohammad Wani & ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0078

Code of Civil Procedure, 1908 — Section 115
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High Courts29 Aug 2018Disposed Off

Amrish Kumar Dutta and ors @APPELLANT@Hash State of J&K and ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0076

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High Courts29 Aug 2018Dismissed

Shaheen Akhter and anr @APPELLANT@Hash State of J&K and ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0075

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High Courts29 Aug 2018Dismissed

Madhu Sharma @APPELLANT@Hash J&K State Board of School Education, Jammu and ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0074

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High Courts29 Aug 2018Dismissed

Mohammad Maqbool Bhat @APPELLANT@Hash Sonaullah Malla & ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0073

Code of Civil Procedure, 1908 — Section 10, 115
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High Courts28 Aug 2018Disposed Off

Bahar Ahmad Wani and ors @APPELLANT@Hash State and ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0072

Jammu and Kashmir Civil Service Regulations, 1956 — Article 85
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High Courts28 Aug 2018Dismissed

Harbans Lal @APPELLANT@Hash Kuldeep Chand and others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0071

Code of Civil Procedure, 1908 — Order 7 Rule 11
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High Courts28 Aug 2018

Reliance General Insurance Co Ltd. @APPELLANT@Hash Bachan Singh and anr

Jammu And Kashmir High Court · (2018) 08 J&K CK 0070

Employees Compensation Act, 1923 — Section 4, 4(i)(a), 4(1)(c)(ii), 30
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High Courts28 Aug 2018Disposed Off

Sahil Sharma @APPELLANT@Hash State and Anr

Jammu And Kashmir High Court · (2018) 08 J&K CK 0069

Constitution of India, 1950 — Article 21Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 147, 427, 506
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High Courts28 Aug 2018Disposed Off

Mohd. Rashid and ors. @APPELLANT@Hash State and ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0068

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High Courts28 Aug 2018Disposed Off

Iftikhar Hussain Shah @APPELLANT@Hash State of J&K and others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0067

Constitution of India, 1950 — Article 14, 16
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High Courts28 Aug 2018

Santokh Singh @APPELLANT@Hash State and others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0066

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High Courts28 Aug 2018

NIC @APPELLANT@Hash Satish Kumar and others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0065

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