COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2018

935 judgments · page 31 of 47

High Courts12 Jul 2018Disposed Off

Zenit Kosser And Anr. @APPELLANT@Hash State Of Jammu & Kashmir And Ors.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0053

Code of Criminal Procedure 1973, — Section 164AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 109, 376, 458

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High Courts12 Jul 2018Disposed Off

Inhabitants Of Village Anji @APPELLANT@Hash State Of Jammu & Kashmir And Ors.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0052

Land Acquisition Act, 1990 — Section 9, 9A

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High Courts12 Jul 2018Disposed Off

Mehmood Ahmed Khan @APPELLANT@Hash State Of Jammu & Kashmir

Jammu And Kashmir High Court · (2018) 07 J&K CK 0051

Jammu and Kashmir Prevention of Corruption Act, 2006 — Section 5(1)(d), 5(2)Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 376Code of Criminal Procedure 1973, — Section 164A

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High Courts12 Jul 2018Disposed Off

Sunny Kumar @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 07 J&K CK 0050

Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 147, 148, 307, 325, 326, 341, 380, 382, 457Jammu and Kashmir Public Safety Act, 1978 — Section 8, 8(1)(a), 8(4), 13, 19, 19(2)General Clauses Act, Samvat, 1977 — Section 21

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High Courts12 Jul 2018Dismissed

Mohd. Rashid And Ors. @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 07 J&K CK 0049

Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 127, 147, 307, 323, 336, 341, 353, 382Code of Criminal Procedure 1973, — Section 561A

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High Courts12 Jul 2018Dismissed

Gurcharan Singh & Anr. @APPELLANT@Hash Surjit Kumar And Ors.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0048

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High Courts12 Jul 2018Dismissed

Balwant Singh @APPELLANT@Hash State Of Jammu & Kashmir And Ors.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0047

Constitution of India, 1950 — Article 14Jammu and Kashmir Civil Services (Classification, Control and Appeal), Rules, 1956 — Rule 27

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High Courts12 Jul 2018Disposed Off

Meenakshi Sharma @APPELLANT@Hash State And Ors

Jammu And Kashmir High Court · (2018) 07 J&K CK 0046

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High Courts11 Jul 2018Dismissed

Salmanah Tabasum @APPELLANT@Hash Sajjid Ahmed And Ors.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0045

Code of Criminal Procedure 1973, — Section 177, 178, 526Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 498A

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High Courts11 Jul 2018Dismissed

New India Assurance Company And Ors. @APPELLANT@Hash Devinder Singh

Jammu And Kashmir High Court · (2018) 07 J&K CK 0044

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High Courts11 Jul 2018Disposed Off

Nasreen Akhter And Anr. @APPELLANT@Hash State & Others

Jammu And Kashmir High Court · (2018) 07 J&K CK 0043

Universal Declaration of Human Rights, 1948 — Article 16, 16(1)Constitution of India — Article 21

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High Courts11 Jul 2018Disposed Off

Lehar Singh And Anr. @APPELLANT@Hash State & Others

Jammu And Kashmir High Court · (2018) 07 J&K CK 0042

Universal Declaration of Human Rights, 1948 — Article 16, 16(1)Constitution of India — Article 21

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High Courts10 Jul 2018Disposed Off

Surinder Kumar Kotwal @APPELLANT@Hash Central Bank Of India And Ors

Jammu And Kashmir High Court · (2018) 07 J&K CK 0041

Code of Civil Procedure, 1908 — Section 24

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High Courts10 Jul 2018Allowed

Subash Chander Sharma @APPELLANT@Hash Union Of India And Another.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0040

Central Services (Medical Attendance) Rules, 1944 — Rule 4, 6, 6(1)

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High Courts10 Jul 2018Allowed

Narinder Singh @APPELLANT@Hash Director General Of Crpf And Others.

Jammu And Kashmir High Court · (2018) 07 J&K CK 0039

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High Courts09 Jul 2018Disposed Off

Arti Devi And Another @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 07 J&K CK 0038

Code of Criminal Procedure 1973, — Section 164A

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High Courts07 Jul 2018Dismissed

Manawar Khan And Others @APPELLANT@Hash Karam Dad Khan

Jammu And Kashmir High Court · (2018) 07 J&K CK 0037

Code of Civil Procedure, 1908 — Order 41 Rule 31Jammu and Kashmir Agrarian Reforms Act, 1972 — Section 19E, 25

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High Courts07 Jul 2018Allowed

Arjun Singh @APPELLANT@Hash Uoi And Ors

Jammu And Kashmir High Court · (2018) 07 J&K CK 0036

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High Courts06 Jul 2018Disposed Off

Rajesh Dogra @APPELLANT@Hash Om Parkash

Jammu And Kashmir High Court · (2018) 07 J&K CK 0035

Code of Criminal Procedure 1973, — Section 561ANegotiable Instrument Act, 1881 — Section 138

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High Courts06 Jul 2018Dismissed

State Of Jammu & Kashmir And Ors @APPELLANT@Hash Lal Chand

Jammu And Kashmir High Court · (2018) 07 J&K CK 0034

Land Acquisition Act, 1894 — Section 4, 6, 9, 9A, 12(2), 28, 35

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