High Courts31 May 2018Dismissed
SUNIL KUMAR SHARMA & ANR Vs DEPUTY LABOUR COMMISSIONER AND OTHERS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0054
Payment of Gratuity Act, 1972 — Section 2, 3, 4, 4(3)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2018
935 judgments · page 35 of 47
High Courts31 May 2018Allowed
DEWAN CHAND Vs CHUNI LAL AND ANOTHER
Jammu And Kashmir High Court · (2018) 05 J&K CK 0053
High Courts31 May 2018Disposed Of
VINOD KUMAR GUPTA Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0052
High Courts31 May 2018Disposed Of
AJIT SINGH AND OTHERS Vs UNIVsERSITY OF JAMMU AND OTHERS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0051
Jammu and Kashmir Civil Services (Special Provisions Act), 2010 — Section 3(i)(b)
High Courts31 May 2018Disposed Of
CUBE CONSTRUCTION ENGINEERING LTD. Vs PROJECT MANAGER (T), JAMMU & KASHMIR ERA AND OTHERS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0050
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 11, 11(6)Companies Act, 2013 — Section 2(63), 114
High Courts31 May 2018Disposed Of
UNION OF INDIA AND ORS Vs SOHAN LAL AND ORS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0049
Land Aquisition Act 1894 — Section 4, 6, 7, 9, 9A, 12(2), 17, 18, 31
High Courts31 May 2018Dismissed
STATE Vs MUZZAFAR HUSSAIN AND OTHERS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0048
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 120, 120B, 171, 302, 307, 341, 396, 397, 398Arms Act, 1959 — Section 3, 7, 25, 27Code of Criminal Procedure, 1973 — Section 417
High Courts30 May 2018Disposed Of
BIR SINGH Vs JAMMU & KASHMIR SPECIAL TRIBUNAL AND ORS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0047
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 21
High Courts30 May 2018Disposed Of
INHABITANTS OF ILLAGE LADU CHAK WAZIR Vs STATE AND ORS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0046
Land Revenue Act, 1996 — Section 133
High Courts30 May 2018
ORIENTAL INSURANCE CO. LTD. Vs BALAK RAM AND OTHERS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0045
High Courts30 May 2018Dismissed
ANJU SUDAN Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0044
Jammu & Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 27
High Courts30 May 2018Disposed Of
KANEEZ AKHTER AND ANR Vs DIRECTOR GENERAL OF POLICE AND ORS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0043
High Courts30 May 2018Disposed Of
RIFFAT NAZ AND ANR Vs DIRECTOR GENERAL OF POLICE AND ORS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0042
High Courts30 May 2018Dismissed
GURNAM SINGH Vs SUDERSHAN KUMAR GUPTA
Jammu And Kashmir High Court · (2018) 05 J&K CK 0041
Code of Criminal Procedure, 1973 — Section 561ANegotiable Instrument Act, 1881 — Section 138, 143
High Courts29 May 2018Allowed
KEWAL KRISHAN KOHLI Vs BAJAJ ALLIANZ GEN. INS. CO. LTD. AND ORS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0040
Jammu and Kashmir Consumer Protection Act, 1987 — Section 13
High Courts28 May 2018Dismissed
M/S G. A. MINERAL WATER COMPANY PT. LTD Vs UNION OF INDIA & ORS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0039
Constitution of India, 1950 — Article 226, 227Constitution of Jammu and Kashmir, 1956 — Section 103, 104Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts28 May 2018Dismissed
M/S INDIAN INSTITUTE OF PARAMEDICAL SCIENCES & ANR Vs DEPUTY COMMISSIONER KATHUA & ORS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0038
Constitution of India, 1950 — Article 226, 227Constitution of Jammu and Kashmir, 1956 — Section 103, 104Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts28 May 2018Disposed Of
MUMTAZ ALI Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0037
Constitution of India, 1950 — Article 21, 22(1), 22(3), 22(3)(b), 22(5)Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 366, 382, 392, 394Jammu and Kashmir Public Safety Act, 1978 — Section 8, 8(a)(i), 8(4), 13, 19, 19(2)
High Courts24 May 2018Dismissed
GENERAL MANAGER PUNJAB STATE BUS STAND MANAGEMENT COMPANY LTD Vs CHAMAN LAL AND ANR
Jammu And Kashmir High Court · (2018) 05 J&K CK 0036
High Courts24 May 2018Disposed Of
NARINDER SINGH SAINI Vs STATE AND ORS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0035
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 34, 109, 294, 341, 354, 406, 498A, 500, 506Code of Criminal Procedure, 1973 — Section 561A