High Courts22 Apr 2006Dismissed
Building Operation Vs Jyoti Singh and Another
Jammu And Kashmir High Court · (2006) 04 J&K CK 0001
Control of Building Operations Act, 1988 — Section 4, 5
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2006
207 judgments · page 8 of 11
High Courts21 Apr 2006
Mohd.Rafi Vs State and Others
Jammu And Kashmir High Court · (2006) 3 JKJ 478 : (2007) 1 SCT 331 : (2007) 4 SLR 421
Constitution of India, 1950 — Article 299, 311
High Courts21 Apr 2006
Raj Kumar Kaul Vs State of J&K and Others
Jammu And Kashmir High Court · (2006) 3 JKJ 346
Constitution of India, 1950 — Article 14, 226
High Courts21 Apr 2006Dismissed
Abdul Rashid Vs Abdul Aziz
Jammu And Kashmir High Court · (2006) 2 JKJ 414
High Courts19 Apr 2006Dismissed
Manzoor Ahmad Bandh Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 200
High Courts19 Apr 2006
Tasneem Firdous Vs State and others
Jammu And Kashmir High Court · (2006) 3 JKJ 432 : (2006) 2 SriLJ 699
Constitution of India, 1950 — Article 14, 15, 22, 42Jammu and Kashmir Civil Services (Leave) Rules, 1979 — Rule 41(1)
High Courts18 Apr 2006
Gh. Nabi Dar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 483
High Courts17 Apr 2006
Bhomesh Sharma Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 84
Criminal Procedure Code, 1973 (CrPC) — Section 165
High Courts17 Apr 2006
Abdul Rehman Wani Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 156
Jammu and Kashmir Police Rules, 1960 — Rule 390, 392
High Courts17 Apr 2006
Ali Mohmmad Sheikh Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 212
High Courts07 Apr 2006
Jagjit Khorana Vs Raj Kumar
Jammu And Kashmir High Court · (2006) 3 JKJ 103 : (2006) KashLJ 256
Jammu and Kashmir Civil Procedure Code, 1977 — Order 5, Order 5 Rule 17, Order 9 Rule 13, 115
High Courts05 Apr 2006Dismissed
Asger Ali Sofi and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 53
High Courts05 Apr 2006Dismissed
State Vs Nazir Ahmad Bhat and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 78
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 267, 269
High Courts05 Apr 2006
Bashir Ahmad Najar Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 210
High Courts05 Apr 2006
Showkat Ahmad Bhat Vs Centre of Electronics and others
Jammu And Kashmir High Court · (2006) 3 JKJ 458 : (2006) 2 SriLJ 842
Jammu and Kashmir Civil Procedure Code, 1977 — Order 43(1)(C), Order 9 Rule 9
High Courts05 Apr 2006
Ghulam Mohammad Dar Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 197
High Courts04 Apr 2006Dismissed
Oriental Insurance Co. Ltd. Vs Sh. Omkar Singh and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 505
Motor Vehicles Act, 1988 — Section 149, 170, 172, 173
High Courts03 Apr 2006
Shivalik Foods Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 530
Constitution of India, 1950 — Article 298, 299Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 11, 11(2), 11(3), 11(4), 11(4)(5)
High Courts03 Apr 2006Allowed
Koshlya Devi Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 102
Constitution of India, 1950 — Article 14, 16, 226, 311
High Courts03 Apr 2006
Firdous Ahmad Tanki and Others Vs J and K Bank Ltd. and State of Jammu & Kashmir
Jammu And Kashmir High Court · (2006) 2 JKJ 146
Banking Regulation Act, 1949 — Section 6Companies Act, 1956 — Section 10A, 122, 22, 27, 29Constitution of India, 1950 — Article 12, 226, 226(1), 298, 32