High Courts16 Feb 2006Allowed
Vivek Gupta and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 425 : (2007) 2 SLJ 345
Jammu and Kashmir Educational (Subordinate Service) Recruitment Rules, 1992 — Rule 13Constitution of India, 1950 — Article 14, 16Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 14, 14(1), 22, 5