High Courts03 Apr 2006
Abdul Gani Dar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 538
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2006
207 judgments · page 9 of 11
High Courts03 Apr 2006
National Insurance Company Ltd. Vs Abdul Karim & others
Jammu And Kashmir High Court · (2006) KashLJ 116
Motor Vehicles Act, 1988 — Section 165
High Courts03 Apr 2006
Sh. Abdul Matin Tak and Others Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 191
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 24
High Courts03 Apr 2006Dismissed
Ch. Liaqat Ali Vs Puran Singh and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 557
Jammu and Kashmir Conduct of Elections Act — Section 138Jammu and Kashmir Conduct of Elections Rules, 1965 — Rule 10, 5Jammu and Kashmir Representation of the People Act, 1957 — Section 108, 4, 41, 44, 44(1)
High Courts31 Mar 2006Dismissed
Farooq Ahmad and Others Vs State and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 418
High Courts31 Mar 2006
Gurdev Singh Vs Prithpal Hour & Ors.
Jammu And Kashmir High Court · (2006) 3 JKJ 84 : (2006) KashLJ 153
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 488
High Courts30 Mar 2006
Maneka Gandhi Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 58
High Courts29 Mar 2006Dismissed
Jahangir Ahmad Mir Vs J and K Board and Others
Jammu And Kashmir High Court · (2007) 2 JKJ 220
High Courts29 Mar 2006Dismissed
Abdul Hai Shah Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 920
High Courts24 Mar 2006
Parveiz Ahmad, Dr. Vs State and Others
Jammu And Kashmir High Court · (2007) 3 JKJ 125
High Courts22 Mar 2006Allowed
Union of India (UOI) and Another Vs Kashmir Finance Ltd.
Jammu And Kashmir High Court · AIR 2007 J&K 4 : (2006) 2 JKJ 397
General Clauses Act, 1897 — Section 3Jammu and Kashmir Consumer Protection Act, 1987 — Section 2Kisan Vikas Patra Rules, 1988 — Rule 13
High Courts22 Mar 2006Allowed
State of Jammu & Kashmir Vs Suraj Parkash and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 663
Constitution of India, 1950 — Article 141Jammu and Kashmir Criminal Procedure Code, 1989 — Section 156, 156(2), 156(3), 173, 173(2)Penal Code, 1860 (IPC) — Section 161, 165, 165A
High Courts22 Mar 2006
Masooda Akthar and Others Vs State and others
Jammu And Kashmir High Court · (2006) 3 JKJ 521 : (2006) 2 SriLJ 796
Constitution of India, 1950 — Article 226Jammu and Kashmir Migrant Immovable Property Preservation, Protection and Restraint on Distress Sales) Act, 1997 — Section 4, 5, 7
High Courts22 Mar 2006
Gh.Ahmad Malik & ors. Vs State of J&K and ors.
Jammu And Kashmir High Court · (2006) 3 JKJ 64 : (2006) KashLJ 356
Constitution of India, 1950 — Article 226Public Service Commission (Conduct of Business and Procedure) Rules, 1980 — Rule 57
High Courts22 Mar 2006
Oriental Insurance Company Ltd. Vs Mohan Lal & three others
Jammu And Kashmir High Court · (2006) KashLJ 109
Motor Vehicles Act, 1988 — Section 169
High Courts22 Mar 2006Dismissed
United India Insurance Co. Vs Mohd. Afzal Lone and Others
Jammu And Kashmir High Court · AIR 2007 J&K 20 : (2007) 1 JKJ 92
Jammu and Kashmir Consumer Protection Act, 1987 — Section 11(4)(v)Ranbir Penal Code, 1989 — Section 193, 228
High Courts22 Mar 2006
Surinder Singh and Another Vs Trilok Singh and Sons and Others
Jammu And Kashmir High Court · (2006) CriLJ 3812 : (2007) 1 JKJ 47
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 482, 561APenal Code, 1860 (IPC) — Section 409, 420Ranbir Penal Code, 1989 — Section 420
High Courts22 Mar 2006
Bright Way Cars Clinic and Another Vs Central Bank of India and Others
Jammu And Kashmir High Court · AIR 2007 J&K 10
Civil Procedure Code, 1908 (CPC) — Section 149SUITS VALUATION ACT, 1887 — Section 5, 8
High Courts22 Mar 2006
State of J & K Vs Ali Mohammad Patloo
Jammu And Kashmir High Court · (2006) 3 JKJ 517 : (2006) 2 SriLJ 766
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561AJammu and Kashmir Forest Act, 1987 — Section 26B
High Courts17 Mar 2006
Raghbir Lal Kohli and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 193