High Courts11 Mar 2006
Munshi Zulfikar Vs State and Ors.
Jammu And Kashmir High Court · (2007) 2 JKJ 20
Control of Building Operations Act, 1988 — Section 13
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2006
207 judgments · page 10 of 11
High Courts09 Mar 2006Dismissed
Janak Raj Vs Rachhpal Chand and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 66
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Mar 2006Dismissed
Mohmmad Akram Bhat Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 467
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 26
High Courts08 Mar 2006
Ghulam Hassan Sofi and another Vs State and others
Jammu And Kashmir High Court · (2006) 3 JKJ 465 : (2006) SriLJ 558 : (2006) 2 SriLJ 558
State Financial Corporations Act, 1951 — Section 30, 31
High Courts07 Mar 2006
Majid Zarger Vs State and Ors.
Jammu And Kashmir High Court · (2007) 1 JKJ 481
Jammu and Kashmir Civil Procedure Code, 1977 — Section 104
High Courts07 Mar 2006Dismissed
Ab. Majid Zarger Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 481
High Courts07 Mar 2006
Gh. Mohammad Tantray Vs Mst. Shahida Akther
Jammu And Kashmir High Court · (2007) 1 JKJ 498
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts07 Mar 2006Allowed
Zakir Hussain Vs State and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 672
Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8Ranbir Penal Code, 1989 — Section 120B, 121, 122, 124, 124A
High Courts07 Mar 2006Dismissed
Suresh Kumar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 644
Constitution of India, 1950 — Article 14Police Rules — Rule 16.24, 187, 359, 359(10)
High Courts07 Mar 2006
State Vs Surain Singh Langeh
Jammu And Kashmir High Court · (2006) 2 SriLJ 837
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 156, 157, 158, 159, 160
High Courts06 Mar 2006
Nazir Ahmad Bhat Vs State and others
Jammu And Kashmir High Court · (2006) 3 JKJ 455 : (2006) 2 SriLJ 846
Jammu and Kashmir Consumer Protection Act, 1987 — Section 497A
High Courts03 Mar 2006
Sirohiya Synthetics Pvt. Ltd. and Another Vs Chenab Textile Mills
Jammu And Kashmir High Court · (2006) 2 JKJ 596
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 561ARanbir Penal Code, 1989 — Section 34, 415, 418, 420
High Courts03 Mar 2006
State of Jammu & Kashmir Vs Ab. Rehman Rather and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 98
Criminal Procedure Code, 1973 (CrPC) — Section 28, 29, 30, 32, 34
High Courts03 Mar 2006
Khalil Rather and another Vs Financial Commissioner and Others
Jammu And Kashmir High Court · (2006) 3 JKJ 339 : (2006) SriLJ 286 : (2006) 1 SriLJ 286
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 9Jammu and Kashmir Tenancy Act, 1980 — Section 85
High Courts27 Feb 2006
Mela Ram Vs Mohinder Lal and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 88
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4), 561A
High Courts27 Feb 2006Dismissed
State of Jammu & Kashmir and Others Vs Mohd. Iqbal
Jammu And Kashmir High Court · (2008) ACJ 711 : AIR 2007 J&K 1 : (2006) 2 JKJ 71
Jammu and Kashmir Civil Procedure Code, 1977 — Section 33, 80Jammu and Kashmir Electricity Act, 1997 — Section 33
High Courts27 Feb 2006Dismissed
Chain Singh Vs State
Jammu And Kashmir High Court · (2006) 2 JKJ 268
Ranbir Penal Code, 1989 — Section 21, 471
High Courts25 Feb 2006
Mohammad Syed Shah Vs Sama Sayeed
Jammu And Kashmir High Court · (2006) 2 SriLJ 656
High Courts24 Feb 2006
State of Jammu & Kashmir and Others Vs Dr. Shabnam Choudhary and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 368
High Courts24 Feb 2006Allowed
Om Parkash Bamba Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 377
Civil Procedure Code, 1908 (CPC) — Section 75Income Tax Act, 1961 — Section 131, 131(1), 131(1A), 2(14), 55AWealth Tax Act, 1957 — Section 16A, 16A(1), 16A(2), 16A(3), 16A(4)