High Courts05 May 2006
United India Insurance Co. Vs Jagjit Singh and Another
Jammu And Kashmir High Court · (2006) 2 JKJ 407
Jammu and Kashmir Evidence Act, 1977 — Section 74, 77Motor Vehicles Act, 1939 — Section 95, 95(2), 96
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2006
207 judgments · page 7 of 11
High Courts05 May 2006
Sanjeev Kumar Mengi Vs Birds and Birds Hotel Pvt. Ltd.
Jammu And Kashmir High Court · (2007) CriLJ 204
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204
High Courts05 May 2006
Smt. Geeta Devi Vs Sudesh Kumar Sharma
Jammu And Kashmir High Court · (2007) CriLJ 433
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204
High Courts05 May 2006
New India Assurance Co.Ltd.; Asha Ram and others Vs Vaishno Devi and others
Jammu And Kashmir High Court · (2006) 3 JKJ 6 : (2006) 2 SriLJ 595
Motor Vehicles Act, 1988 — Section 147, 149
High Courts05 May 2006
K.L.Dhar and others Vs Muzaffar Ahmad
Jammu And Kashmir High Court · (2006) 2 JKJ 393 : (2006) 2 SriLJ 571
Jammu and Kashmir Consumer Protection Act, 1987 — Section 200, 204, 561A
High Courts05 May 2006
Collector Land Acquisition Vs Salah Mohd.and others
Jammu And Kashmir High Court · (2006) 3 JKJ 96 : (2006) 2 SriLJ 613
Land Acquisition Act, 1990 — Section 18, 23, 9
High Courts05 May 2006
Sanjeev Kumar Vs Birds and Birds Hotel Pvt. Ltd.
Jammu And Kashmir High Court · (2010) 4 JKJ 265
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204
High Courts04 May 2006
Chief Engineer and another Vs Ab.Majid Mir and another
Jammu And Kashmir High Court · (2006) 3 JKJ 357 : (2006) 2 SriLJ 696
Workmens Compensation Act, 1923 — Section 2(1)
High Courts04 May 2006
Mohd. Tayoob Laherwal and Others Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2007) 1 LLJ 199
Constitution of India, 1950 — Article 226
High Courts04 May 2006Dismissed
Abdul Karim and Others Vs State and Others
Jammu And Kashmir High Court · AIR 2006 J&K 97
Citizenship Act, 1955 — Section 5Constitution of India, 1950 — Article 226
High Courts03 May 2006
Jagdish Singh Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 434
High Courts03 May 2006
Sarswati Devi Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2006) 3 JKJ 224 : (2007) 1 SCT 321 : (2007) 4 SLR 395
Constitution of India, 1950 — Article 226
High Courts03 May 2006Dismissed
Agya Ram Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2006) 05 J&K CK 0001
Border Security Force Act, 1968 — Section 19, 62Constitution of India, 1950 — Article 226, 227
High Courts01 May 2006
Gh. Hassan Kadoo Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 495
Jammu and Kashmir Migrant Immovable Property Preservation, Protection and Restraint on Distress Sales) Act, 1997 — Section 4, 5
High Courts01 May 2006
Farooq Ahmad Dar Vs State and others
Jammu And Kashmir High Court · (2006) 3 JKJ 649 : (2006) 2 SriLJ 711
Jammu and Kashmir Consumer Protection Act, 1987 — Section 251ARanbir Penal Code, 1989 — Section 279, 304A, 338
High Courts26 Apr 2006
Sukhdev Kumar Vs Harjinder Singh and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 517
High Courts25 Apr 2006Dismissed
State of Jammu & Kashmir and Others Vs Dr. Pawan Kumar Gupta
Jammu And Kashmir High Court · (2006) 04 J&K CK 0018
Constitution of India, 1950 — Article 15, 16
High Courts25 Apr 2006
Dr. G.A. Gujri Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 489
Constitution of India, 1950 — Article 309
High Courts25 Apr 2006Dismissed
Rajvir Singh Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 177
Border Security Force Act, 1968 — Section 40, 46, 55, 59, 65
High Courts25 Apr 2006
Nisar Ahmad Nengroo Vs Khalida and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 405
Criminal Procedure Code, 1973 (CrPC) — Section 488