High Courts31 May 2006
Oriental Insurance Co. Ltd. Vs Allahdin and Others
Jammu And Kashmir High Court · (2006) 2 JKJ 698
Motor Vehicles Act, 1988 — Section 140, 145, 147, 147(1), 149
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2006
207 judgments · page 6 of 11
High Courts31 May 2006
Vikrant Kathuria Vs Kanta Devi
Jammu And Kashmir High Court · (2006) 3 JKJ 24 : (2006) KashLJ 226 : (2006) 2 SriLJ 585
Jammu and Kashmir Civil Procedure Code, 1977 — Section 100Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11
High Courts31 May 2006
Mohd.Bashir and others Vs State of J & K
Jammu And Kashmir High Court · (2006) 3 JKJ 16 : (2006) KashLJ 158 : (2006) 2 SriLJ 590
Jammu and Kashmir Consumer Protection Act, 1987 — Section 197
High Courts26 May 2006
Nazir Ahmad Ganai Vs State and Others
Jammu And Kashmir High Court · (2006) 3 JKJ 440
Constitution of India, 1950 — Article 14, 16, 226
High Courts26 May 2006
Ghulam Hassan Rather Vs State and Ors.
Jammu And Kashmir High Court · (2006) 3 JKJ 419
Police Rules, 1960 — Rule 187
High Courts25 May 2006
Gulzar Ahmad Matkoo and Others Vs State and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 69
High Courts23 May 2006
New India Assurance Co.Ltd Vs Karam Singh and three Ors.
Jammu And Kashmir High Court · (2006) KashLJ 113
High Courts23 May 2006
Union of India (UOI) and Others Vs Sat Pal
Jammu And Kashmir High Court · (2006) 2 JKJ 499
High Courts23 May 2006
National Insurance Company Ltd. Vs Mangat Ram and Ors.
Jammu And Kashmir High Court · (2006) 3 JKJ 54
Motor Vehicles Act, 1988 — Section 173
High Courts23 May 2006
New India Assurance Co.Ltd. Vs Karam Singh and three others
Jammu And Kashmir High Court · (2006) 3 JKJ 51 : (2006) KashLJ 113 : (2006) 2 SriLJ 573
High Courts18 May 2006
Nasir Ahmad Malik Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2006) 3 JKJ 395 : (2007) SriLJ 78
Pubilc Safety Act, 1978 — Section 25, 7, 8(4)
High Courts18 May 2006
Ali Mohd Darzi Vs Mohammed Yousuf Bhat and Another
Jammu And Kashmir High Court · (2007) 1 JKJ 426
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2)Jammu and Kashmir Evidence Act, 1977 — Section 114
High Courts18 May 2006Dismissed
Shamim Ahmad Beigh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 429
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22
High Courts16 May 2006
Karam Chand Saraf and Sons and Ors Vs State and Ors
Jammu And Kashmir High Court · AIR 2007 J&K 13 : (2006) 2 JKJ 714 : (2006) KashLJ 288 : (2007) 2 SriLJ 767
Constitution of India, 1950 — Article 226Kerosene (Fixation of Selling Prices) Order, 1970 — Clause 3(ii)(d)
High Courts12 May 2006Dismissed
National Insurance Company Vs Abdul Rehman Dantoo and Others
Jammu And Kashmir High Court · (2007) 1 JKJ 23
Employees Compensation Act, 1923 — Section 30Motor Vehicles Act, 1988 — Section 147, 149, 168
High Courts12 May 2006
Bilal Ahmad Bangroo Vs State of J&K and Others
Jammu And Kashmir High Court · (2006) 3 JKJ 269 : (2006) 2 SriLJ 437
Constitution of India, 1950 — Article 311Constitution of Jammu and Kashmir, 1956 — Section 126Police Rules, 1960 — Rule 187, 359
High Courts11 May 2006
Mohd.Yousuf Rayoo Vs Gh.Rasool Bhat and others
Jammu And Kashmir High Court · (2006) 3 JKJ 350 : (2006) 2 SriLJ 692
Jammu and Kashmir Consumer Protection Act, 1987 — Section 156(3), 190
High Courts05 May 2006Allowed
Shrikant Chavan Vs Hotel The Vaishno Devi
Jammu And Kashmir High Court · (2007) 2 CivCC 368 : (2006) CriLJ 4447 : (2006) 2 JKJ 573 : (2007) 5 RCR(Criminal) 526
Negotiable Instruments Act, 1881 (NI) — Section 138, 2, 72
High Courts05 May 2006Dismissed
Dhani Ram Vs Narinder Singh
Jammu And Kashmir High Court · (2006) 2 JKJ 421
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 12, 12(4)
High Courts05 May 2006
Collector Land Acquisition Vs Salah Mohd.and ors.
Jammu And Kashmir High Court · (2006) 3 JKJ 96 : (2006) KashLJ 98 : (2006) SriLJ 613