High Courts06 Dec 2010
Gurpreet Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0127
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 19 of 151
High Courts06 Dec 2010
Chaman Lal Vs HRTC and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0125
High Courts06 Dec 2010
Beli Ram Verma and Another Vs The State of H.P. and Anr
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0124
High Courts06 Dec 2010
Raju Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0123
High Courts06 Dec 2010
Surjeet Singh Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0120
High Courts06 Dec 2010Dismissed
Dalveer alias Dal Bahadur Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0119
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts06 Dec 2010
Neelam Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0118
Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts06 Dec 2010
Dulmbi and Another Vs Nand Lal and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0112
Penal Code, 1860 (IPC) — Section 323, 325, 34, 427, 504
High Courts06 Dec 2010Dismissed
State of Himachal Pradesh Vs Bhupender Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 109, 34, 341, 352
High Courts06 Dec 2010Dismissed
Chain Singh Vs Jaswant Singh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0110
Constitution of India, 1950 — Article 227
High Courts06 Dec 2010Dismissed
Parkash Chand Vs Director Panchayati Raj and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0109
High Courts06 Dec 2010Dismissed
Basia Ram @ Basi Ram Vs Devi Ram
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0108
Constitution of India, 1950 — Article 227
High Courts06 Dec 2010Dismissed
Himachal Motor and General Finance Co. Ltd. Vs Ravinder Kumar and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0107
Arbitration Act, 1940 — Section 29Civil Procedure Code, 1908 (CPC) — Section 34
High Courts06 Dec 2010Dismissed
Surya Parkash Vs State of HP and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0106
High Courts06 Dec 2010
State of H.P and Others Vs Inder Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0104
High Courts06 Dec 2010
Prem Pal Singh Rana Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0103
High Courts06 Dec 2010
Shashi Bala Vs State of H.P. and Ors
High Court Of Himachal Pradesh · (2010) 1 SLR 418
Himachal Pradesh Municipal Election Rules, 1994 — Rule 10, 11, 11(3), 14, 15
High Courts03 Dec 2010
State of H.P. Vs Bihari Lal and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0448
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts03 Dec 2010
Punam Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0445
High Courts03 Dec 2010
Santoshi Education Society Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0443