High Courts31 Dec 2020Disposed Of
Indian Overseas Bank & Anr Vs Arjun Vikram Singh & Ors
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0226
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 3
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2020
2,586 judgments · page 1 of 130
High Courts31 Dec 2020Disposed Of
Usha Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0225
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts31 Dec 2020Disposed Of
Ayush Vs Himachal Pradesh Board Of School Education
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0224
High Courts31 Dec 2020Allowed
Purshotam Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0223
Code Of Criminal Procedure, 1973 — Section 438, 446, 446aANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 8, 18, 37
High Courts31 Dec 2020Allowed
Narender Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0222
Indian Penal Code, 1860 — Section 376, 506Information Technology Act, 2000 — Section 66ECode Of Criminal Procedure, 1973 — Section 437A, 446, 446A
High Courts31 Dec 2020Disposed Of
Anjana Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0221
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 436, 436A
High Courts31 Dec 2020Disposed Of
Kuljit Kaur @ Shallu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0220
Code Of Civil Procedure, 1908 — Section 21, Order 7 Rule 10Indian Penal Code, 1860 — Section 120(B), 376(2)(L), 384, 506Code Of Criminal Procedure, 1973 — Section 2(d), 26(a), 27, 177, 178, 179, 180, 181, 182, 183, 184, 201, 438, 461, 461(l), 462
High Courts31 Dec 2020Disposed Of
Aditya Kumar Vs Himachal Pradesh Board Of School Education
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0219
High Courts31 Dec 2020Partly Allowed
United India Insurance Company Ltd And Others Vs Bimla Devi And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0218
High Courts31 Dec 2020Dismissed
Ram Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0217
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts31 Dec 2020Allowed
Manoj Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0216
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 325, 326, 341, 452, 506
High Courts31 Dec 2020Dismissed
Suraj Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0215
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts31 Dec 2020Disposed Of
Tejesvita Chandel And Another Vs Vinod Kumari Chandel And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0214
Hindu Minority And Guardianship Act, 1956 — Section 6
High Courts31 Dec 2020Dismissed
Pritam Singh Vs Layak Ram And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0213
Code Of Civil Procedure, 1908 — Section 80
High Courts31 Dec 2020Disposed Of
Ramesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0212
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts30 Dec 2020Disposed Of
Satish Kumar And Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0236
High Courts30 Dec 2020Disposed Of
Pankaj Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0235
High Courts30 Dec 2020Dismissed
Kamlesh Chaudhary Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0234
High Courts30 Dec 2020Disposed Of
Vijay Kumar Kaul Vs Managing Director, HP State Forest Development Corporation And Others
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0233
High Courts30 Dec 2020Disposed Of
Harminder Vs Sandeep Bhatnagar And Anr
High Court Of Himachal Pradesh · (2020) 12 SHI CK 0232