High Courts31 Dec 2009
Naveen Sood Vs The Narcotic Central Bureau
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0052
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 23, 29, 54, 55
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2009
609 judgments · page 1 of 31
High Courts31 Dec 2009Dismissed
State of H.P. Vs Harbans Lal and Others
High Court Of Himachal Pradesh · (2010) CriLJ 2381 : (2011) 6 RCR(Criminal) 1989
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts30 Dec 2009Dismissed
Mukesh Malhotra and Others Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2010) 233 CTR 491
Income Tax Act, 1961 — Section 132
High Courts29 Dec 2009
State of H.P. Vs Rakesh Kumar and Another
High Court Of Himachal Pradesh · (2010) CriLJ 3201 : (2011) 5 RCR(Criminal) 725
Prevention of Food Adulteration Act, 1954 — Section 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 22
High Courts29 Dec 2009
Om Dutt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 365
Forest Act, 1927 — Section 64Himachal Pradesh Kutlehar Forest (Acquisition of Management) Act, 1992 — Section 8
High Courts24 Dec 2009
National Insurance Co. Ltd. Vs Ghanshyam and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 512
Central Motor Vehicles Rules, 1989 — Rule 16Motor Vehicles Act, 1988 — Section 10, 18, 2(21), 2(27), 3
High Courts23 Dec 2009Allowed
Sub-Divisional Officer and Another Vs Dhian Singh and Another
High Court Of Himachal Pradesh · (2010) 1 ShimLC 319
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts22 Dec 2009
Ram Bahadur Vs State of H.P.
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0053
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts18 Dec 2009Dismissed
Tajinder Singh and Another Vs Ram Murti Lamberdar and Others
High Court Of Himachal Pradesh · (2010) 1 ShimLC 324
Registration Act, 1908 — Section 60
High Courts17 Dec 2009Allowed
Oriental Insurance Co. Ltd. Vs Meera and Others
High Court Of Himachal Pradesh · (2011) ACJ 23 : (2011) 1 TAC 1032
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 147Workmens Compensation Act, 1923 — Section 147, 95
High Courts16 Dec 2009
Manohar Lal and Another Vs Subhash Chand Karol and Others
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0057
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts16 Dec 2009Allowed
D.J. Stone Crusher Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2010) 229 CTR 195
Income Tax Act, 1961 — Section 80IA, 80IB
High Courts16 Dec 2009Allowed
H.P. Tourism Development Corporation Ltd. Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2010) 508 ITR 328 : (2010) 1 ShimLC 338
High Courts16 Dec 2009Dismissed
State of H.P. Vs Jai Dev and Others
High Court Of Himachal Pradesh · (2010) CriLJ 2903 : (2011) 6 RCR(Criminal) 2082
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Dec 2009
Dula Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 2 Crimes 727 : (2011) 6 RCR(Criminal) 870 : (2010) 2 ShimLC 65
Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2
High Courts14 Dec 2009
Shamsher Ali and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0026
Penal Code, 1860 (IPC) — Section 279A, 302, 34
High Courts11 Dec 2009
Vijay Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0046
Constitution of India, 1950 — Article 311
High Courts11 Dec 2009
National Insurance Company Ltd. Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2011) 1 TAC 496
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts11 Dec 2009
Sunil and Others Vs State State Vs Jeet Ram
High Court Of Himachal Pradesh · (2011) 5 RCR(Criminal) 726 : (2010) 1 ShimLC 192
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii)(b), 2(iii)(c), 20
High Courts11 Dec 2009
Sunil Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 12 SHI CK 0016
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20