High Courts31 Dec 1990Dismissed
State of Himachal Pradesh Vs Daulat Ram
High Court Of Himachal Pradesh · (1992) 1 ShimLC 156
Evidence Act, 1872 — Section 26Penal Code, 1860 (IPC) — Section 304A, 76
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1990
267 judgments · page 1 of 14
High Courts31 Dec 1990Dismissed
Shri Sudhir Kumar Arya and Others Vs State and Others
High Court Of Himachal Pradesh · (1992) CriLJ 21 : (1991) 2 ShimLC 1
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 420
High Courts31 Dec 1990Dismissed
Om Parkash Vs Partap Singh Kaushal
High Court Of Himachal Pradesh · (1991) 2 ShimLC 219
Himachal Pradesh Urban Rent Control Act, 1987 — Section 15, 16, 16(4), 24, 31
High Courts28 Dec 1990
New Model Industries Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (1991) 2 ShimLC 280
Arbitration Act, 1940 — Section 11, 30, 33, 8
High Courts26 Dec 1990
Commissioner of Income Tax Vs C. Baljee and Sons
High Court Of Himachal Pradesh · (1991) 191 ITR 165
Income Tax Act, 1961 — Section 37(1)
High Courts24 Dec 1990Dismissed
Tej Singh Vs Gulabi Devi and Others
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1542
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1(U), 100Specific Relief Act, 1963 — Section 41
High Courts24 Dec 1990
Nurpur Pvt. Bus Operators Union and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1992) 1 ShimLC 117
Companies Act, 1956 — Section 183, 379, 398Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts20 Dec 1990Dismissed
Birbal Vs Udhami and Others
High Court Of Himachal Pradesh · (1992) 1 ShimLC 153
Civil Procedure Code, 1882 — Section 100Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 31, 58, 58(3)
High Courts20 Dec 1990Dismissed
Roshan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (1990) 2 ILR HP 904
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302
High Courts20 Dec 1990Dismissed
Roshan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1991) 2 ShimLC 263
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302
High Courts18 Dec 1990Dismissed
Rup Chand Vs Sh. Daulatu and Others
High Court Of Himachal Pradesh · AIR 1992 HP 6 : (1991) 2 ShimLC 94
Easements Act, 1882 — Section 18
High Courts18 Dec 1990Dismissed
Amar Singh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1995) 4 ILR HP 2822
Army Act, 1950 — Section 130(1), 137, 164Constitution of India, 1950 — Article 14, 226, 227, 227(4), 33Criminal Procedure Code, 1973 (CrPC) — Section 374(2)
High Courts18 Dec 1990Dismissed
State of H.P. Vs Joginder Singh and Others
High Court Of Himachal Pradesh · (1990) 2 ILR HP 879
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 148, 149, 307, 308, 323
High Courts18 Dec 1990Dismissed
Ram paul Sandhu Vs Himachal Pradesh University and Another
High Court Of Himachal Pradesh · (1991) 2 ShimLC 156
High Courts18 Dec 1990
Krishan Dutt alias Krishan Chand Vs State of H.P.
High Court Of Himachal Pradesh · (1992) CriLJ 1065 : (1991) 1 ShimLC 120
Criminal Procedure Code, 1973 (CrPC) — Section 313, 329, 338Penal Code, 1860 (IPC) — Section 302, 84
High Courts18 Dec 1990Dismissed
Ram Paul Sandhu Vs H.P. University and Another
High Court Of Himachal Pradesh · (1990) 2 ILR HP 424
High Courts17 Dec 1990Allowed
Mst. Dolku Nihal Singh Vs Shri Nihal Singh Karnail Singh
High Court Of Himachal Pradesh · AIR 1992 HP 3 : (1990) 2 ILR HP 1527
Guardians and Wards Act, 1890 — Section 7
High Courts14 Dec 1990Dismissed
Babu Ram (deceased) and Others Vs Shri Pohlo Ram (deceased) and Others
High Court Of Himachal Pradesh · AIR 1992 HP 8 : (1991) 2 ShimLC 211
Civil Procedure Code, 1908 (CPC) — Section 9Himachal Pradesh Land Revenue Act, 1954 — Section 46, 58Specific Relief Act, 1963 — Section 34
High Courts14 Dec 1990
Lakha Singh Vs Amarjit Kaur and Others
High Court Of Himachal Pradesh · (1992) 1 ShimLC 74
High Courts13 Dec 1990Dismissed
Dhani Ram Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1990) 2 ILR HP 1533
Civil Procedure Code, 1908 (CPC) — Section 100Punjab Police Rules, 1934 — Rule 16.24(1), 16.24(2)