High Courts19 Mar 1957Allowed

Babu Ram Vs Gigu and Others

High Court Of Himachal Pradesh · AIR 1957 HP 67

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Evidence Act, 1872 — Section 114
High Courts07 Mar 1957Dismissed

The State Vs Debnu and Others

High Court Of Himachal Pradesh · AIR 1957 HP 52 : (1957) CriLJ 1254

Criminal Procedure Code, 1898 (CrPC) — Section 164, 367, 39, 40, 417Evidence Act, 1872 — Section 105, 114, 133, 24, 26Penal Code, 1860 (IPC) — Section 121A
High Courts08 Feb 1957Dismissed

State of Himachal Pradesh Vs Mt. Kala and Others

High Court Of Himachal Pradesh · AIR 1957 HP 42 : (1957) CriLJ 847

Criminal Procedure Code, 1898 (CrPC) — Section 417, 423Evidence Act, 1872 — Section 101, 102, 103, 104, 133Penal Code, 1860 (IPC) — Section 360, 361, 363, 366, 497