High Courts15 Nov 1966Dismissed
Sohan Lall Vs Smt. Dharampati
High Court Of Himachal Pradesh · AIR 1967 HP 38
Evidence Act, 1872 — Section 112
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1966
12 judgments · page 1 of 1
High Courts31 Aug 1966Dismissed
Land Acquisition Collector Vs Janki Dass and Others
High Court Of Himachal Pradesh · AIR 1967 HP 26
Land Acquisition Act, 1894 — Section 18, 18(1)
High Courts25 Aug 1966Dismissed
Himachal Transport Workers Union (Regd.) and Others Vs Secretary (Transport) to Himachal Pradesh Government and Others
High Court Of Himachal Pradesh · AIR 1967 HP 21
Constitution of India, 1950 — Article 12, 13, 13(2), 19, 19(1)Motor Vehicles Act, 1939 — Section 68C, 68D, 68E
High Courts25 Jun 1966Dismissed
Laiqram Vs Agar Das
High Court Of Himachal Pradesh · AIR 1967 HP 29
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1Stamp Act, 1899 — Section 2(22), 2(5), 36
High Courts01 Jun 1966Allowed
Union of India (UOI) Vs Rajkumar Rajinder Singh and Others
High Court Of Himachal Pradesh · AIR 1967 HP 1
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 1, 115General Clauses Act, 1897 — Section 3(8)Government of Union Territories Act, 1963 — Section 55
High Courts18 May 1966Allowed
Union of India (UOI) Vs Chamba Valley Transport Ltd.
High Court Of Himachal Pradesh · AIR 1967 HP 32
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 133(1), 134(1)
High Courts06 May 1966Allowed
E.R. Samuel and Others Vs State of Punjab and Others
High Court Of Himachal Pradesh · AIR 1966 HP 59
Constitution of India, 1950 — Article 245, 246, 265Punjab Electricity (Duty) Act, 1958 — Section 3
High Courts21 Mar 1966Dismissed
Dasondhi Ram and Another Vs Kaka Ram and Others
High Court Of Himachal Pradesh · AIR 1966 HP 66
Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1908 — Article 142, 144
High Courts28 Feb 1966Dismissed
Mohan Lal Vs Mohun Ram
High Court Of Himachal Pradesh · AIR 1966 HP 61
Evidence Act, 1872 — Section 114Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11(1), 11(2), 2(17), 20, 48
High Courts19 Feb 1966Dismissed
Devi Rup and Others Vs The State
High Court Of Himachal Pradesh · AIR 1967 HP 18 : (1967) CriLJ 376
Criminal Procedure Code, 1898 (CrPC) — Section 1(2), 165, 5(2)Public Gambling Act, 1867 — Section 5, 6
High Courts04 Jan 1966Dismissed
Shyam Chand Vs Smt. Janki
High Court Of Himachal Pradesh · AIR 1966 HP 70 : (1966) CriLJ 1438
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 43, 8Hindu Marriage (Amendment) Act, 1956 — Section 10, 10(1), 41
High Courts04 Jan 1966Dismissed
Jai Sukh and Others Vs Manohar Das
High Court Of Himachal Pradesh · AIR 1967 HP 15
Easements Act, 1882 — Section 15Evidence Act, 1872 — Section 13Limitation Act, 1963 — Section 25