High Courts30 Dec 1994
Yogendra Chandra and Others Vs State of H.P. and Others Hari Krishan Vs State and Others
High Court Of Himachal Pradesh · (1995) 2 ShimLC 100
Motor Vehicles Act, 1988 — Section 80
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1994
219 judgments · page 1 of 11
High Courts30 Dec 1994Allowed
Dinesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1995) 2 ILR HP 836
Constitution of India, 1950 — Article 14, 300A, 311, 31BHimachal Pradesh Tenancy and Land Reforms (Amendment) Act, 1987 — Section 1(3), 104Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(9), 2
High Courts30 Dec 1994Allowed
Himachal Pradesh Non Gazetted Judicial Emloyees Welfare Association Vs Himachal Pradesh High Court and Others
High Court Of Himachal Pradesh · (1995) 1 ILR HP 254
Constitution of India, 1950 — Article 112, 113, 114, 115, 116
High Courts30 Dec 1994
Yogendra Chandra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1995) 1 ILR HP 225
Constitution of India, 1950 — Article 14, 166, 19, 19(1), 21Motor Vehicles Act, 1988 — Section 80
High Courts30 Dec 1994Dismissed
Vinod Kumar Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (1995) 1 ILR HP 121
Administrative Tribunals Act, 1985 — Section 14(2), 14(3), 15(2), 15(3), 26Constitution of India, 1950 — Article 226, 323A(2)Road Transport Corporations Act, 1950 — Section 3
High Courts30 Dec 1994
Dinesh Kumar, Mansha Ram, Smt. Rattni Devi and Rishi Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1994) ShimLC 385 Supp
Constitution of India, 1950 — Article 14, 300A, 311, 31BHimachal Pradesh Tenancy and Land Reforms (Amendment) Act, 1987 — Section 1(3)Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(9), 2
High Courts30 Dec 1994Allowed
Ajay Dubey Vs H.P. State Financial Corporation and Another
High Court Of Himachal Pradesh · (1995) 1 ILR HP 425
Constitution of India, 1950 — Article 12, 226State Financial Corporations Act, 1951 — Section 24, 29
High Courts30 Dec 1994Allowed
Himachal Pradesh Non-Gazetted Judicial Employees Welfare Association Vs Himachal Pradesh High Court and Others
High Court Of Himachal Pradesh · (1995) 2 ShimLC 88
Constitution of India, 1950 — Article 112, 113, 114, 115, 116
High Courts29 Dec 1994Dismissed
Inder Paul Singh Vs Khimla Devi
High Court Of Himachal Pradesh · (1995) 1 ILR HP 447
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 10(1), 13(1), 28, 9
High Courts29 Dec 1994Dismissed
Inder Paul Singh Vs Smt. Khimla Devi
High Court Of Himachal Pradesh · (1995) 2 ShimLC 80
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 10(1), 13(1), 28, 9
High Courts28 Dec 1994Dismissed
Oriental Insurance Co. Ltd. Vs Puni Devi and Others
High Court Of Himachal Pradesh · (1995) ACJ 486 : (1995) 2 ShimLC 134
High Courts27 Dec 1994
Deen Dayal Kuthiala Vs Secy. Market Committee
High Court Of Himachal Pradesh · (1995) 2 ILR HP 745
Criminal Procedure Code, 1973 (CrPC) — Section 313Himachal Pradesh Agricultural Produce Markets Act, 1969 — Section 2, 25, 26, 32, 4
High Courts27 Dec 1994Dismissed
Vinod Kumar Vs Rajesh Kumar and Others
High Court Of Himachal Pradesh · (1995) 1 ILR HP 364
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 23 Rule 3Himachal Pradesh Urban Rent Control Act, 1987 — Section 2
High Courts27 Dec 1994Dismissed
Vinod Kumar Vs Rajesh Kumar and Others and Smt. Darshani Devi and Others
High Court Of Himachal Pradesh · (1995) 1 ShimLC 452
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Himachal Pradesh Urban Rent Control Act, 1987 — Section 2
High Courts26 Dec 1994Allowed
Hari Krishan Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1995) 1 ILR HP 214
Constitution of India, 1950 — Article 14, 226
High Courts26 Dec 1994Dismissed
State of H.P. Vs Narinder Kumar and Others
High Court Of Himachal Pradesh · (1995) 1 ILR HP 735
Forest Act, 1927 — Section 29, 30, 31, 33, 33(1)Himachal Pradesh Land Preservation Act, 1978 — Section 3, 4, 4(3), 5, 6
High Courts23 Dec 1994Allowed
Sh. Khushi Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1994) ShimLC 356 Supp
High Courts23 Dec 1994
Andrew John Vs State of H.P.
High Court Of Himachal Pradesh · (1995) 1 ILR HP 313
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts23 Dec 1994Allowed
Khushi Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1995) 1 ILR HP 211
Himachal Pradesh Co-operative Societies Rules, 1971 — Rule 41(1), 41(2)
High Courts23 Dec 1994
Krishna and Others Vs Himachal Pradesh Public Works Department and Others
High Court Of Himachal Pradesh · (1995) 1 ACC 695 : (1996) ACJ 1064 : (1995) 1 ShimLC 461