High Courts31 Dec 2014
Commissioner of Income Tax Vs State Bank of Patiala
High Court Of Himachal Pradesh · (2015) 277 CTR 406
Income Tax Act, 1961 - Section 194A, 194A(1), 194A(3)(f), 201(1), 201(1A)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 1 of 81
High Courts31 Dec 2014
Raj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) LabIC 1000
Constitution of India, 1950 — Article 14, 16, 226
High Courts31 Dec 2014
Commissioner, Central Excise Vs Himachal Wireless Ltd.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0152
Trade Marks Act, 1999 — Section 154, 19, 23(1)
High Courts31 Dec 2014
Vikky Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0150
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20, 21, 22, 23
High Courts31 Dec 2014
Ram Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 438Penal Code, 1860 (IPC) — Section 306, 34, 354A, 506
High Courts31 Dec 2014
Vijay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 302, 307, 325, 326A, 34
High Courts31 Dec 2014
Federal Mogul Bearing India Ltd. Vs Prit Pal
High Court Of Himachal Pradesh · (2015) 2 ShimLC 837
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 49 Rule 3, 104, 117, 2Industrial Disputes Act, 1947 — Section 33(2)Land Acquisition Act, 1894 — Section 54
High Courts31 Dec 2014
Commissioner of Income Tax Vs RFCL Limited
High Court Of Himachal Pradesh · (2015) 277 CTR 272 : (2015) 2 ShimLC 830
Income Tax Act, 1961 — Section 260A, 31(1)(ii), 32, 32(1), 32(1)(ii)
High Courts31 Dec 2014
Suman Sharma Vs Union of India
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0145
Central Sales Tax Act, 1956 — Section 10A(1), 8Constitution of India, 1950 — Article 311
High Courts31 Dec 2014
Than Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0143
Constitution of India, 1950 — Article 226
High Courts31 Dec 2014
Harish Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) LabIC 1105
High Courts31 Dec 2014
Krishan Chand Vs Anil Kumar
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0026
Hindu Succession Act, 1956 — Section 14, 14(1), 15, 23, 24Hindu Widows Remarriage (Repeal) Act, 1983 — Section 2
High Courts31 Dec 2014
Sadhu Singh Vs Tilak Raj Dhillon
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0024
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 100Contract Act, 1872 — Section 23Evacuee Interest (Separation) Act, 1951 — Section 10
High Courts31 Dec 2014
Kehar Singh Vs Himachal Pradesh State Electricity Board Limited
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0023
Constitution of India, 1950 — Article 12, 14, 16
High Courts31 Dec 2014
Devinder Kumar Vs Kabul Singh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0022
High Courts31 Dec 2014
Himachal Pradesh State Forest Corporation Limited Vs Hem Raj
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0021
Contract Act, 1872 — Section 10, 73
High Courts31 Dec 2014
Sadhu Singh Vs Kaushalya Devi
High Court Of Himachal Pradesh · (2015) 1 RCR(Rent) 345
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 100Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 116, 34, 65, 92, 92(1)
High Courts30 Dec 2014
Commissioner, Central Excise Vs Saboo Ispat Pvt. Ltd.
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0141
High Courts30 Dec 2014
Manoj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts29 Dec 2014
Susheel Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 12 SHI CK 0114
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114A, 114A