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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 80 of 81

High Courts09 Jan 2014Disposed Off

Santosh Kumari Vs Mohan Kumar Goel

High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 444 : (2014) 1 ShimLC 333

Himachal Pradesh Urban Rent Control Act, 1987 — Section 14Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
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High Courts09 Jan 2014Disposed Off

Triputi Food and Beverages Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) CriLJ 2527 : (2014) 4 Crimes 291 : (2014) FAJ 332 : (2014) 3 RCR(Criminal) 770 : (2014) 1 ShimLC 321

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 2(g), 223(d), 233, 234, 235Prevention of Food Adulteration Act, 1954 — Section 12, 14, 19(2), 2, 2(xiii)
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High Courts08 Jan 2014Dismissed

Hukam Ram Vs Sangat Ram and Others

High Court Of Himachal Pradesh · (2014) 01 SHI CK 0023

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
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High Courts08 Jan 2014Disposed Off

Devinder Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 01 SHI CK 0022

Criminal Procedure Code, 1973 (CrPC) - Section 161 438 439Penal Code, 1860 (IPC) - Section 149 302 323 34 341
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High Courts07 Jan 2014

Indu Rani Vs Raj Kumar

High Court Of Himachal Pradesh · (2014) 01 SHI CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 19, 20, 22, 29
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High Courts06 Jan 2014

Terrace Pharmaceuticals and Others Vs Ajay Kumar Tiwari

High Court Of Himachal Pradesh · (2015) ALLMR(Cri) 594

Companies Act, 1956 — Section 2, 2(24), 291, 5Criminal Procedure Code, 1973 (CrPC) — Section 10, 173(2), 228, 397, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141 (1), 141(1), 141(2)
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High Courts06 Jan 2014Disposed Off

Tara Dutt Nirmohi Vs Jagmohan Singh

High Court Of Himachal Pradesh · (2014) 1 ShimLC 310

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts04 Jan 2014

Hardeep Kaur Vs Sanjeev Singh

High Court Of Himachal Pradesh · (2014) 01 SHI CK 0048

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A, 75(e)Hindu Marriage Act, 1955 — Section 10, 13, 13(1), 13(1)(ia), 13(1)(i-a)Penal Code, 1860 (IPC) — Section 498-A
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