High Courts31 Dec 1998Dismissed
Smt. (Dr.) Mohini Sud Vs Smt. Bimla Devi
High Court Of Himachal Pradesh · (2000) 1 CivCC 115 : (1999) 2 ShimLC 124
Registration Act, 1908 — Section 32, 71, 73
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1998
198 judgments · page 1 of 10
High Courts30 Dec 1998
H.P. State Electricity Board and Another Vs Presiding Officer and Others
High Court Of Himachal Pradesh · (2000) 1 LLJ 544 : (1999) 1 ShimLC 491
Industrial Disputes Act, 1947 — Section 33C(2)Payment of Bonus Act, 1965 — Section 10, 22
High Courts29 Dec 1998Allowed
H.P. Financial Corporation Vs Shri Brij Mohan Thakur and Others
High Court Of Himachal Pradesh · (1999) 2 ShimLC 81
Limitation Act, 1908 — Article 85, 20Limitation Act, 1963 — Section 19State Financial Corporations Act, 1951 — Section 44
High Courts29 Dec 1998
Jagjeet Singh and Dile Ram Vs Himachal Pradesh Financial Corporation and Others Megh Singh and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2001) 103 CompCas 629 : (1999) 2 ShimLC 88
Himachal Pradesh Public Moneys (Recovery of Dues) Act, 1973 — Section 3, 3(1), 3(2), 4
High Courts29 Dec 1998Dismissed
National Insurance Co. Ltd. Vs Beena Kumari and Others
High Court Of Himachal Pradesh · (2000) ACJ 584 : (1999) 1 ShimLC 464
Motor Vehicles Act, 1988 — Section 110A
High Courts28 Dec 1998
H.P. Tourism Development Corporation Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1999) 238 ITR 38 : (1999) 1 ShimLC 438
Constitution of India, 1950 — Article 226, 265
High Courts28 Dec 1998Dismissed
Anil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (1999) 1 ShimLC 474
Penal Code, 1860 (IPC) — Section 302, 307
High Courts28 Dec 1998Dismissed
H.P.S.E.B. and Others Vs Shiv Kumar Sharma and Others
High Court Of Himachal Pradesh · (1999) 2 ShimLC 111
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 13Land Acquisition Act, 1894 — Section 11, 16
High Courts28 Dec 1998Dismissed
The Nalagarh Workshop Co-operative Industrial and Con-Sumers Society Ltd. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 404
Constitution of India, 1950 — Article 12, 14, 19, 19(1), 19(6)Contract Act, 1872 — Section 23Specific Relief Act, 1963 — Section 14, 41
High Courts18 Dec 1998Allowed
State of H.P. Vs Ram Gopal
High Court Of Himachal Pradesh · (1999) 1 ShimLC 509
Prevention of Food Adulteration Act, 1954 — Section 16(1), 8
High Courts17 Dec 1998Allowed
Babu and Another Vs Dewan Chand and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 398
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 45Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 29
High Courts17 Dec 1998
Arun Sood Vs United Commercial Bank and Others
High Court Of Himachal Pradesh · (2000) 1 LLJ 926 : (1999) 2 ShimLC 105
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468Prevention of Corruption Act, 1988 — Section 5(2)United Commercial Bank Officer Employees (Conduct) Regulations, 1976 — Regulation 6, 6(13), 6(16)
High Courts17 Dec 1998Dismissed
Jeet Ram Vs State of H.P.
High Court Of Himachal Pradesh · (1999) 1 ShimLC 453
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 10(7), 16(1)
High Courts16 Dec 1998Dismissed
Mehatpur Filling Station and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2003) 133 STC 101
General Clauses Act, 1897 — Section 24Himachal Pradesh General Clauses Act, 1968 — Section 19, 23Himachal Pradesh Motor Spirit (Taxation of Sales) (Amendment) Act, 1992 — Section 2
High Courts16 Dec 1998
Abhilash Kumar and Others Vs H.P. Krishi Vishvavidyalaya and Others
High Court Of Himachal Pradesh · (1999) 2 ShimLC 39
Constitution of India, 1950 — Article 14
High Courts16 Dec 1998Dismissed
Shanta Kumar Vs Virbhadra Singh
High Court Of Himachal Pradesh · (1999) 2 ShimLC 116
Criminal Procedure Code, 1973 (CrPC) — Section 204, 251, 397, 401, 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts15 Dec 1998Dismissed
Jagbir Singh and Others Vs Baba Balak Nath Trust and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 457
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11A, 2, 25F, 25O
High Courts11 Dec 1998Dismissed
Baldev Raj Vs Rishi Kumar
High Court Of Himachal Pradesh · (2000) ACJ 68 : (1999) 2 ShimLC 61
Motor Vehicles Act, 1988 — Section 95(2)(b)(i)
High Courts11 Dec 1998Dismissed
Garibu and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 482
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts10 Dec 1998
State of Himachal Pradesh Vs Deen Mohd.
High Court Of Himachal Pradesh · (1999) 1 ShimLC 512
Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 165, 167(2), 309(2)Defence and Internal Security of India Rules, 1971 — Rule 184Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37, 37(1), 42(1), 42(2)