High Courts31 Dec 2015Dismissed
Dayalu Ram Vs Sainu and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0142
Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125, 482
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 1 of 65
High Courts31 Dec 2015Disposed Off
Sagar Tomar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0141
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 164, 437, 437(1), 438, 438(1)Penal Code, 1860 (IPC) - Section 149, 34, 363, 366A, 376
High Courts31 Dec 2015Disposed Off
Virender Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0140
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 438(1), 439Penal Code, 1860 (IPC) - Section 147, 149, 186, 332, 34
High Courts31 Dec 2015Allowed
High Court of Himachal Pradesh Vs P.D. Goel
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0139
Constitution of India, 1950 - Article 124(6), 14, 16, 226, 234
High Courts31 Dec 2015Disposed Off
Pardeep Kumar Ohari and Others Vs Purna Devi and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0138
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Himachal Pradesh Urban Rent Control Act, 1987 - Section 11, 14, 14(3), 2(j), 24(5)
High Courts31 Dec 2015
Roshan Lal Sharma Vs CMD, UCO Bank and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0064
Constitution of India, 1950 - Article 226
High Courts31 Dec 2015Disposed Off
Surjit Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0059
High Courts31 Dec 2015Dismissed
Himachal Pradesh University Vs Bardu Ram and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0013
High Courts31 Dec 2015Disposed Off
Deepak Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0011
Constitution of India, 1950 - Article 19, 19(1)(a), 21, 32, 48ACriminal Procedure Code, 1973 (CrPC) - Section 133, 144Himachal Pradesh Shops and Commercial Establishments Act, 1969 - Section 2(iv), 2(xxvii)
High Courts31 Dec 2015Dismissed
ELICO Ltd. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2016) AIR (HP) 37
Constitution of India, 1950 - Article 14, 226
High Courts31 Dec 2015Allowed
Akshay Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 173, 320, 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts31 Dec 2015Disposed Off
Kamla Devi and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0008
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 438(1), 439, 46Penal Code, 1860 (IPC) - Section 149, 34, 498A, 506
High Courts31 Dec 2015Disposed Off
Jagdev Prasad Vs Sunita Kumari and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0005
Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, 14(1)(c), 14(3), 14(3)(c), 14(4)
High Courts30 Dec 2015Dismissed
Partap Singh and Others Vs Bidhi Singh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0147
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 10, 35ATransfer of Property Act, 1882 - Section 105, 119
High Courts30 Dec 2015Allowed
Maya Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0137
Constitution of India, 1950 - Article 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 437, 439, 439(2)Penal Code, 1860 (IPC) - Section 302, 34, 498A
High Courts30 Dec 2015Disposed Off
Peter Ta Tung Vs Dila Ram
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0098
Himachal Pradesh Urban Rent Control Act, 1987 - Section 14
High Courts30 Dec 2015
State of H.P. Vs Amit Kumar
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 313Penal Code, 1860 (IPC) - Section 366, 376
High Courts30 Dec 2015Dismissed
State of Himachal Pradesh Vs Halku Ram
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0094
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20
High Courts30 Dec 2015
Chamel Singh Vs State of H.P and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0063
Constitution of India, 1950 - Article 226
High Courts30 Dec 2015Dismissed
State of H.P. Vs Vikram Singh and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 148, 149, 307, 427