High Courts31 Dec 2012
Ramesh Sharma and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0092
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 1 of 85
High Courts31 Dec 2012
Sanjay Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0091
High Courts31 Dec 2012
State of Himachal Pradesh Vs Sukhpreet Singh alias Sukha and Bharat Bhushan alias Kaku
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts31 Dec 2012
Shri Ram Dass, through his son and his General Power of Attorney Shri Sunil Kumar and Shri Sunil Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0051
High Courts31 Dec 2012Dismissed
Sh. Teju Ram Vs Sh. Narender Kumar
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0005
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts31 Dec 2012
Vijay Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0004
High Courts31 Dec 2012
Shri Hukum Chand Vs The Union of India and The Commandant, Central Industrial Security Force, RTC Bhillai
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0003
High Courts31 Dec 2012
Ashok Kumar Vs State of Himachal Pradesh, The Deputy Commissioner Sirmaur, District Sirmaur, H.P. and The H.P. Subordinate Services Selection Board, Hamirpur
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0002
High Courts31 Dec 2012
Sh. Dhanna Lal Gupta Vs Smt. Prem Lata
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 58, Order 21 Rule 97Transfer of Property Act, 1882 — Section 47, 52
High Courts28 Dec 2012Dismissed
Ajay Chaudhary Vs Tek Chand Rana and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0082
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts28 Dec 2012
Yashwant Chhajta Vs Deputy Commissioner of Income Tax, Circle Shimla, Railway Board Building, The Mall, Shimla
High Court Of Himachal Pradesh · (2013) 214 TAXMAN 280
Income Tax Act, 1961 — Section 61(1), 61(1)(ii), 64(1)(ii)
High Courts28 Dec 2012
Sh. Chuni Lal Vs Sh. Baldev Chand Dass
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0025
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts28 Dec 2012Dismissed
Parkash Chand Vs Sarwan Kumar and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0009
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AConstitution of India, 1950 — Article 227
High Courts28 Dec 2012Dismissed
State of Himachal Pradesh and Director, Consolidation of Holdings Department, H.P., Shimla-9 Vs Sh. Pinjar Singh
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0008
High Courts27 Dec 2012Dismissed
Dinesh and Ors Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0088
Himachal Pradesh Land Revenue Act, 1954 — Section 163, 171
High Courts27 Dec 2012
Radhey Shyam Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0087
High Courts27 Dec 2012
Bunty Singh Vs State of HP and Others
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0086
High Courts27 Dec 2012
Rajeev Singh Rana and Manoj Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 471
High Courts27 Dec 2012Dismissed
State of H.P. Vs Swami Lal Ji Maharaj
High Court Of Himachal Pradesh · (2012) 12 SHI CK 0084
Himachal Pradesh Instruments (Control of Noises) Act, 1969 — Section 1, 6