High Courts30 Dec 1997Dismissed
Rajinder Paul and Others Vs Om Prakash
High Court Of Himachal Pradesh · (1998) 2 ShimLC 15
Easements Act, 1882 — Section 60Transfer of Property Act, 1882 — Section 119
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1997
252 judgments · page 1 of 13
High Courts29 Dec 1997Dismissed
Chaman Lal and Others Vs Ramesh Chand and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 3
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(3), 4, 5
High Courts24 Dec 1997Dismissed
Gehru Ram Vs Rohlu
High Court Of Himachal Pradesh · (1998) 3 CivCC 571 : (1998) 1 ShimLC 360
Transfer of Property Act, 1882 — Section 126, 31
High Courts24 Dec 1997Dismissed
Himachal Terpene Products Pvt. Ltd. and Another Vs Presiding Officer, Labour Court and Others
High Court Of Himachal Pradesh · (1998) 2 LLJ 284 : (1998) 1 ShimLC 327
Industrial Disputes Act, 1947 — Section 19(2)
High Courts24 Dec 1997Allowed
Harbansi Devi and Others Vs Rakesh Kumar alias Kala and Others
High Court Of Himachal Pradesh · (1998) 1 ACC 448 : (1999) ACJ 202 : (1998) 2 ShimLC 126
Motor Vehicles Act, 1939 — Section 110A
High Courts22 Dec 1997Dismissed
Jahlu Ram Vs Major Lal Singh (Since Deceased) Through His Legal Representatives Rajender and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 343
Himachal Pradesh Land Revenue Act, 1954 — Section 104(4)Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(3), 104(4), 104(6), 105Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 27, 29
High Courts17 Dec 1997
Ramesh Rana and Others Vs Smt. Kiran Sharma
High Court Of Himachal Pradesh · (1998) 1 ShimLC 381
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts17 Dec 1997Allowed
Kabul Singh Vs Additional Director of Consolidation of Holdings H.P. and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 447
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Constitution of India, 1950 — Article 136, 226, 227, 227(1), 241Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 12, 50(1), 54
High Courts17 Dec 1997Allowed
Jagdish Singh and Gurdas Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1998) 2 ShimLC 144
Criminal Procedure Code, 1973 (CrPC) — Section 251, 252, 253, 254, 254(1)Prevention of Corruption Act, 1988 — Section 13, 7
High Courts15 Dec 1997Dismissed
Des Raj and Others Vs Bikram Singh and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 416
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 9 Rule 9
High Courts11 Dec 1997Allowed
Lajjya Devi Vs Poshu and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 467
High Courts11 Dec 1997Dismissed
Jai kishan and Others Vs Saran Dass and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 398
High Courts10 Dec 1997Dismissed
Azeet International Pvt. Ltd. Vs Himachal Pradesh Horticultural Produce Marketing and Processing Corporation Ltd.
High Court Of Himachal Pradesh · (1998) 92 CompCas 356 : (1998) 2 ShimLC 10
Companies Act, 1956 — Section 433
High Courts09 Dec 1997Dismissed
State of H.P. Vs Gurdev Singh
High Court Of Himachal Pradesh · (1998) 1 ShimLC 379
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 14A, 16(1), 7
High Courts08 Dec 1997Dismissed
Ajay Dabey Vs M/s. Himland Hotel (West)
High Court Of Himachal Pradesh · (1997) 3 ShimLC 440
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 , Order 1 Rule 10(1), Order 6 Rule 17Companies Act, 1956 — Section 313, 314Limitation Act, 1963 — Section 21, 22
High Courts03 Dec 1997Dismissed
State of H.P. Vs Ranjeet Singh
High Court Of Himachal Pradesh · (1997) 3 ShimLC 470
Prevention of Food Adulteration Act, 1954 — Section 10, 13(2), 16(1), 2, 6(1)
High Courts03 Dec 1997Dismissed
Puran Chand and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1997) 3 ShimLC 434
Himachal Pradesh Hindu Public Religious Institutions and Charitable Endowments Act, 1984 — Section 1(3), 29, 31(3A)Land Acquisition Act, 1894 — Section 4, 5A, 6, 7
High Courts02 Dec 1997Dismissed
Shri Munish Mehra and Others Vs Growgold Exim and Leasing Limited and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 84
Criminal Procedure Code, 1973 (CrPC) — Section 204Negotiable Instruments Act, 1881 (NI) — Section 118, 13, 138, 6
High Courts02 Dec 1997Dismissed
Munish Mehra and Grow Gold Exim and Leasing Ltd. Vs State Bank of India
High Court Of Himachal Pradesh · (1999) 98 CompCas 253
Negotiable Instruments Act, 1881 (NI) — Section 118, 13, 138
High Courts01 Dec 1997Dismissed
Bhavnesh and Others Vs Ram Parshad and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 419
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(5), 2(15)