COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2021

2,349 judgments · page 1 of 118

High Courts31 Dec 2021Allowed

Racheal Andisi Mmbonne @ Linda Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0090

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37Foreigners Act, 1946 — Section 14Indian Penal Code, 1860 — Section 420

High Courts30 Dec 2021Disposed Of

Anup Rana Vs Himachal Road Transport Corporation Through Its Managing Director And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0089

High Courts30 Dec 2021Disposed Of

Akshay Thakur Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0088

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 201, 307, 323, 341, 354, 382Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 3(2), 15A

High Courts30 Dec 2021Disposed Of

Vijay Singh Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0087

High Courts30 Dec 2021Disposed Of

Tilak Raj And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0086

Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 171F, 307, 323, 332, 353, 420, 452, 467, 468, 471, 506

High Courts30 Dec 2021Disposed Of

Dharminder Singh And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0085

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 451, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)

High Courts30 Dec 2021Disposed Of

Raj Kumar Pathania, S/O Sh. Milap Chand Pathania Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0084

High Courts29 Dec 2021Dismissed

Mhabeni Envy And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0083

Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 120B, 201, 420Foreigners Act, 1946 — Section 14

High Courts28 Dec 2021Disposed Of

Naveen Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0082

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 323, 341, 504

High Courts27 Dec 2021

Dev Dutt Pathania Vs State Of Himachal Pradesh Through Principal Secretary (Education) To The Govt. Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0079

Constitution Of India, 1950 — Article 226

High Courts24 Dec 2021Disposed Of

M/S A2Z Departmental Store And Others Vs Canara Bank

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0078

High Courts24 Dec 2021

Neeta Devi Vs State Of Himachal Pradesh Through Its And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0077

High Courts23 Dec 2021Disposed Of

Rogi Kalyan Samiti Vs Collector, Shimla Sub-Division, Shimla (Urban) And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0076

High Courts22 Dec 2021

Virender Thakur Vs BSNL And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0081

High Courts22 Dec 2021Allowed

Harbans Lal Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0075

Himachal Pradesh Allotment Of Government Residences (General Pool) Rules, 1994 — Rules 8, 8(2)

High Courts22 Dec 2021Disposed Of

Rabinder Kumar Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0074

High Courts22 Dec 2021Disposed Of

Himachal Pradesh Power Corporation Limited Vs Sohan Singh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0072

High Courts22 Dec 2021Disposed Of

Khurshid Ali And Others Vs State Of H.P

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0071

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s)

High Courts22 Dec 2021Dismissed/Disposed Of

Lal Chand Vs Narcotics Control Bureau (Union Of India) And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0070

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29, 37, 60

High Courts22 Dec 2021Disposed Of

Brij Lal Vs State Bank Of India And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0069

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)