High Courts18 Dec 1953
Fatta and Others Vs Dillu
High Court Of Himachal Pradesh · AIR 1954 HP 44
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, 115Limitation Act, 1908 — Article 176
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1953
52 judgments · page 1 of 3
High Courts18 Dec 1953Dismissed
Sobha Singh Vs Jai Singh
High Court Of Himachal Pradesh · AIR 1954 HP 46
Penal Code, 1860 (IPC) — Section 341, 405, 409, 439, 561A
High Courts16 Dec 1953Allowed
Rattan Singh and Another Vs The State
High Court Of Himachal Pradesh · AIR 1954 HP 50
Criminal Procedure Code, 1898 (CrPC) — Section 263, 264, 439
High Courts01 Oct 1953
The State of Himachal Pradesh Vs Mirza
High Court Of Himachal Pradesh · (1954) CriLJ 833
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 5(2)
High Courts01 Oct 1953Dismissed
The State of Himachal Pradesh Vs Mirza Hussain Beg
High Court Of Himachal Pradesh · AIR 1954 HP 33
Criminal Procedure Code, 1898 (CrPC) — Section 342, 367Evidence Act, 1872 — Section 101, 102, 103, 114Limitation Act, 1908 — Article 157
High Courts25 Sept 1953Allowed
Lal Singh Vs The State
High Court Of Himachal Pradesh · AIR 1954 HP 43
Penal Code, 1860 (IPC) — Section 372
High Courts14 Sept 1953Allowed
Dumni Vs Saran
High Court Of Himachal Pradesh · AIR 1954 HP 49
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts14 Sept 1953
Hari Kishan Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · AIR 1954 HP 39
Penal Code, 1860 (IPC) — Section 498
High Courts11 Sept 1953Allowed
Ramji Das Vs The State
High Court Of Himachal Pradesh · AIR 1954 HP 42
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts11 Sept 1953
Devi Singh Vs Bhagat and Others
High Court Of Himachal Pradesh · AIR 1954 HP 41
Court Fees Act, 1870 — Article 11 , 13
High Courts09 Sept 1953
Ram Saran and Another Vs Bansi Lal and Another
High Court Of Himachal Pradesh · AIR 1954 HP 36
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 7 Rule 18, 115, 151
High Courts03 Sept 1953
Balak Ram and Another Vs Sadh
High Court Of Himachal Pradesh · AIR 1954 HP 40
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439
High Courts28 Aug 1953
Bishan Lal Verma Vs State and Another
High Court Of Himachal Pradesh · AIR 1954 HP 57
Criminal Procedure Code, 1898 (CrPC) — Section 4(2), 526, 526(4), 539Penal Code, 1860 (IPC) — Section 19
High Courts21 Aug 1953Dismissed
Girdhari Lal Vs Spedding Dinga Singh and Co.
High Court Of Himachal Pradesh · AIR 1954 HP 52
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, 89Court Fees Act, 1870 — Section 1Evidence Act, 1872 — Section 101, 102, 103
High Courts13 Aug 1953
In Re: Sri Kirti Ram Advocate
High Court Of Himachal Pradesh · AIR 1954 HP 51
Stamp Act, 1899 — Article 30, 2(6), 3
High Courts10 Aug 1953Allowed
Guddu Mal and Another Vs Amin Chand and Others
High Court Of Himachal Pradesh · AIR 1954 HP 24
Civil Procedure Code, 1908 (CPC) — Section 109, 115Constitution of India, 1950 — Article 133(1)
High Courts06 Aug 1953
Chet Ram Vs The State
High Court Of Himachal Pradesh · AIR 1954 HP 32
Criminal Procedure Code, 1898 (CrPC) — Section 195, 4(1), 476Penal Code, 1860 (IPC) — Section 228
High Courts05 Aug 1953
Sarjit Vs Hari Singh and Others
High Court Of Himachal Pradesh · AIR 1954 HP 28
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115
High Courts04 Aug 1953
Mandir Sri Deota Jakh Vs Sishi Ram
High Court Of Himachal Pradesh · AIR 1954 HP 26
Court Fees Act, 1870 — Article 13Merged States (Laws) Act, 1949 — Section 5
High Courts03 Aug 1953Dismissed
Ramdatt Vs Paras Ram and Others
High Court Of Himachal Pradesh · AIR 1954 HP 29
Civil Procedure Code, 1908 (CPC) — Section 115