High Courts28 Jun 1969Dismissed
Khushi Ram Vs Union of India (UOI)
High Court Of Himachal Pradesh · (1973) 2 ILR HP 802
Prevention of Corruption Act, 1988 — Section 5(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1969
1 judgments · page 1 of 1