High Courts31 Dec 2019Allowed
Raghbir Singh & Others Vs Prem Lata
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0119
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 118
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2019
960 judgments · page 1 of 48
High Courts31 Dec 2019Allowed
Ashok Kumar Vs Pal Jewellers, Gagret
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0118
Negotiable Instruments Act, 1881 — Section 138, 143, 143ACode Of Criminal Procedure, 1973 — Section 251, 252, 253, 254, 254(2), 254(3), 262, 265, 313
High Courts31 Dec 2019Allowed
Indira Thakur And Another Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0117
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 9, 14, 15Central Reserve Police Force Rules, 1955 — Rule 27
High Courts31 Dec 2019
National Insurance Company Ltd Vs Sushma And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0116
Motor Vehicles Act, 1988 — Section 147, 149, 166, 173
High Courts31 Dec 2019Allowed
Sat Pal Vs Baba Dharam Shah
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0115
HP Tenancy And Land Reforms Act, 1972 — Section 118Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts31 Dec 2019Dismissed
Sandhiya Devi Vs Gram Panchayat Dharamshala And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0114
Code Of Civil Procedure, 1908 — Section 92
High Courts31 Dec 2019Disposed Of
Roonam Gautam Vs Himachal Pradesh University And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0113
High Courts31 Dec 2019Dismissed
Thakur Dass Vs Sunita Kumari
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0112
High Courts30 Dec 2019Allowed
Santosh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0111
Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 21Indian Penal Code, 1860 — Section 379
High Courts30 Dec 2019Allowed
Gian Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0109
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 379, 411
High Courts30 Dec 2019Allowed
Kewal Ram Lothta Vs Secretary Panchayati Raj And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0108
Himachal Pradesh Panchayati Raj (Finance, Budget, Accounts, Audit, Works, Taxation And Allowances) Rules, 2002 — Rule 75
High Courts30 Dec 2019Dismissed
Kirna Devi Vs Fateh Singh And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0107
Code Of Civil Procedure, 1908 — Section 94, 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 1(a)Protection Of Women From Domestic Violence Act, 2005 — Section 22, 23Constitution Of India, 1950 — Article 227
High Courts30 Dec 2019Disposed Of
Pawan Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0106
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i)Indian Penal Code, 1860 — Section 342, 363, 366, 376
High Courts28 Dec 2019Allowed
Sachin Kashyap And Ors Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0104
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406
High Courts28 Dec 2019Allowed
Madan Gopal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0103
Code Of Criminal Procedure, 1973 — Section 161, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts27 Dec 2019Allowed
Nitesh Kumar @ Sunny Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0102
Code Of Criminal Procedure, 1973 — Section 154, 164, 439Indian Penal Code, 1860 — Section 366, 376Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V)
High Courts27 Dec 2019Disposed Of
Suman Aggarwal Vs Municipal Council & Anr
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0101
Constitution Of India, 1950 — Article 12, 14, 16(1), 39(b)
High Courts26 Dec 2019Allowed
Manoj Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0100
High Courts26 Dec 2019Allowed
Sheela Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0099
Central Civil Services (Pension) Rules, 1972 — Rule 2, 2(g), 17Constitution Of India, 1950 — Article 14, 16Civil Service Regulations, 1993 — Regulation 370
High Courts23 Dec 2019
Rajinder Kumar Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2019) 12 SHI CK 0059
Industrial Disputes Act, 1947 — Section 25G