High Court Of Himachal Pradesh Judgments 2016

Criminal Procedure Code, 1973 (CrPC) - Section 340Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, Section 42(2)Penal Code, 1860 (IPC) - Section 195(1), Section 211

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High Courts29 Dec 2016Disposed Off

Subhash Chand Vs State of H.P

High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 5

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High Courts28 Dec 2016Dismissed

Gopal Krishan Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 1 ACC 636 : (2017) 2 TAC 486

Motor Vehicles Act, 1988 - Section 187Penal Code, 1860 (IPC) - Section 279, Section 337, Section 338

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High Courts28 Dec 2016Dismissed

Rakesh Awasthi Vs M/s R.K. Distributors Baijnath

High Court Of Himachal Pradesh · (2017) 1 HimLR 571

Limitation Act, 1963 - Section 5

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High Courts28 Dec 2016Disposed Off

Joginder Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 118

Punjab Excise Act, 1914 - Section 61(1)(a)

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High Courts28 Dec 2016Dismissed

Pushap Raj Vs Ramdhan

High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 1

Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts27 Dec 2016Allowed

Dharam Singh Vs H.R.T.C.

High Court Of Himachal Pradesh · (2017) 1 LLJ 749

Employees Compensation Act, 1923 - Section 4(1)(b)

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High Courts27 Dec 2016Disposed Off

Durgi Devi Vs Sh. Jaswant Singh

High Court Of Himachal Pradesh · (2017) 1 HimLR 336 : (2017) LatestHLJ(HP) 40

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts27 Dec 2016Disposed Off

Parkash Chand Vs State of H.P

High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 64

Civil Procedure Code, 1908 (CPC) - Section 100Land Acquisition Act, 1894 - Section 4

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High Courts26 Dec 2016Dismissed

Gian Chand Vs M/s Mohan Transport Company

High Court Of Himachal Pradesh · (2017) AAC 694 : (2017) 1 ACC 675 : (2017) 2 TAC 268

Motor Vehicles Act, 1988 - Section 173

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High Courts26 Dec 2016Dismissed

Yudh Chand Saklani Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 1 HimLR 230

Constitution of India, 1950 - Article 226Himachal Pradesh Municipal Act, 1968 - Section 3, Section 4

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High Courts26 Dec 2016Dismissed

New India Insurance Company Vs Hiravati Sharma

High Court Of Himachal Pradesh · (2017) 1 ACC 146

Motor Vehicles Act, 1988 - Section 149, Section 173

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High Courts26 Dec 2016Dismissed

Surat Ram Vs Himachal Gramin Bank

High Court Of Himachal Pradesh · (2017) 2 BC 519

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts23 Dec 2016Disposed Off

Prem Lal Vs The Associated Cement Company Ltd.

High Court Of Himachal Pradesh · (2017) AAC 768

Workmens Compensation Act, 1923 - Section 4(1)(c)

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High Courts23 Dec 2016Disposed Off

Managing Director, M/s Nipso Polyfabriks Ltd. Vs Shri Prabhakar Singh

High Court Of Himachal Pradesh · (2017) 2 HimLR 720

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25-F

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High Courts23 Dec 2016Disposed Off

Keso alias Kashori Lal Vs Premi Devi

High Court Of Himachal Pradesh · (2017) 2 HimLR 814

Civil Procedure Code, 1908 (CPC) - Section 100

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High Court Of Himachal Pradesh judgments, 2016