COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 3 of 80

High Courts20 Dec 2016Dismissed

Tiara Co-operative Agriculture Service Society Ltd. Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 1 HimLR 204

Himachal Pradesh Co-operative Societies Act, 1968 - Section 67, Section 69, Section 94

High Courts20 Dec 2016Dismissed

Bhuri Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 1 HimLR 562

High Courts20 Dec 2016Disposed Off

Jaskaran Singh Johar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 1 HimLR 608

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498A

High Courts20 Dec 2016Disposed Off

Sandeep Chauhan Vs Union of India

High Court Of Himachal Pradesh · (2017) 2 HimLR 768

Constitution of India, 1950 - Article 226

High Courts20 Dec 2016Disposed Off

Som Dutt Sharma Vs The Presiding Judge, Industrial Tribunal-cum-Labour Court

High Court Of Himachal Pradesh · (2017) 2 HimLR 743

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10

High Courts20 Dec 2016Dismissed

Maharishi Markandeshwar Medical College and Hospital Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 1 HimLR 215 : (2017) 1 SimLC 56

Constitution of India, 1950 - Article 19(1)(g), Article 226Himachal Pradesh Private Medical Educational Institutions (Regulation of Admission And Fixation of Fee) Act, 2006 - Section 3(6), Section 3(6)(a), Section 3(6)(b)Himachal Pra

High Courts20 Dec 2016Disposed Off

Sh. Narinder Kumar Vs Sh. Gita Ram

High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 57

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2

High Courts19 Dec 2016Disposed Off

Gulabu Devi Vs State of H.P.

High Court Of Himachal Pradesh · (2017) 1 HimLR 211

Constitution of India, 1950 - Article 226

High Courts19 Dec 2016Disposed Off

State of Himachal Pradesh Vs Lal Chand

High Court Of Himachal Pradesh · (2017) 1 HimLR 516

Penal Code, 1860 (IPC) - Section 323, Section 325

High Courts19 Dec 2016Disposed Off

Ashok Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 1 HimLR 575

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 332, Section 34, Section 342, Section 353, Section 452, Section 504

High Courts19 Dec 2016Disposed Off

Savitri Devi Vs Mohinder Pal

High Court Of Himachal Pradesh · (2017) AAC 367 : (2017) 1 ACC 339

Criminal Procedure Code, 1973 (CrPC) - Section 154Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173

High Courts19 Dec 2016Disposed Off

Babita Vs State of H.P.

High Court Of Himachal Pradesh · (2017) 1 HimLR 195 : (2017) 1 SimLC 152

Constitution of India, 1950 - Article 226

High Courts19 Dec 2016Disposed Off

Oriental Insurance Company Ltd. Vs Hima Vati

High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 58

Workmens Compensation Act, 1923 - Section 4, Section 4(A)

High Courts19 Dec 2016Dismissed

Jagat Ram Vs Devinder Singh

High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 250

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Section 115

High Courts19 Dec 2016Disposed Off

Gupat Ram Vs Budh Ram

High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 227

Criminal Procedure Code, 1973 (CrPC) - Section 397Negotiable Instruments Act, 1881 (NI) - Section 138

High Courts16 Dec 2016Dismissed

Vishal Puri Vs Yashpal Singh

High Court Of Himachal Pradesh · (2017) 2 HimLR 818

High Courts16 Dec 2016Disposed Off

Sh. Oriental Insurance Company Ltd. Vs Sh. Sandeep Sharma son of Sh. Kuram Chand

High Court Of Himachal Pradesh · (2017) 1 HimLR 9

Motor Vehicles Act, 1988 - Section 166, Section 173

High Courts16 Dec 2016Allowed

Gautam Nath Vs Shri Duni Chand

High Court Of Himachal Pradesh · (2017) AAC 889 : (2017) 1 SimLC 47

Motor Vehicles Act, 1988 - Section 166, Section 2(21), Section 2(28)

High Courts16 Dec 2016Allowed

Umed Singh Vs Shri Sohan Singh

High Court Of Himachal Pradesh · (2017) 1 AnWR 203 : (2017) LatestHLJ(HP) 137

Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173

High Courts15 Dec 2016Dismissed

Vikas Sharma Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 1 HimLR 616

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 367, Section 417