High Courts29 Dec 2023Allowed
Devinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0092
Indian Penal Code, 1860 — Section 323, 342, 376, 452, 504Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2023
1,301 judgments · page 1 of 66
High Courts29 Dec 2023Disposed Of
Naveen Kumari Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0091
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts29 Dec 2023Dismissed
Surinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0090
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 365Arms Act, 1959 — Section 25, 27
High Courts29 Dec 2023Disposed Of
Hotel Parksun Vs Union Of India & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0089
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts29 Dec 2023Dismissed
Kunal Kapoor Vs Vijay Kumar Verma
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0088
Himachal Pradesh Urban Rent Control, Act, 1987 — Section 14, 14(2)
High Courts29 Dec 2023Allowed
Churamani Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0087
Indian Penal Code, 1860 — Section 279, 304(A), 304(AA), 337Code Of Criminal Procedure, 1973 — Section 438
High Courts29 Dec 2023Dismissed
Dinesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0086
Indian Penal Code, 1860 — Section 366, 376, 376(2)(n)Code Of Criminal Procedure, 1973 — Section 438
High Courts29 Dec 2023Disposed Of
Pawan Kumar Vs NHAI & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0085
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts29 Dec 2023Allowed
Vijay Soni Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0084
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37Code Of Criminal Procedure, 1973 — Section 173
High Courts29 Dec 2023
Neelam Chandel Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0083
High Courts29 Dec 2023
Satish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0082
Constitution Of India, 1950 — Article 14, 20(3), 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42, 53, 67
High Courts29 Dec 2023Allowed
Ajeeb Shah @ Kala And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0081
Indian Penal Code, 1860 — Section 363, 366, 375, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts28 Dec 2023Disposed Of
Pradeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0080
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 201, 302, 307, 323, 341Arms Act, 1959 — Section 25, 29B, 30
High Courts28 Dec 2023Dismissed
Pankaj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0079
Indian Penal Code, 1860 — Section 375, 376Code Of Criminal Procedure, 1973 — Section 438
High Courts28 Dec 2023Dismissed
Sidharth Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0078
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29Code Of Criminal Procedure, 1973 — Section 82Indian Penal Code, 1860 — Section 224
High Courts27 Dec 2023Dismissed
M/S Panna Lal & Sons Vs Arun Kumar & Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0096
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 14 Rule 1, Order 14 Rule 2
High Courts27 Dec 2023Dismissed
Rakesh Kumar Vs Shashi
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0095
Hindu Marriage Act, 1955 — Section 9, 13(1)(ia), 13(1)(ib), 28Code Of Criminal Procedure, 1973 — Section 125
High Courts27 Dec 2023Dismissed
Subhash Chand Vs Daya Devi & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0094
Constitution Of India, 1950 — Article 254, 254(2)Hindu Succession Act, 1956 — Section 4(2), 6, 22, 22(1)Evidence Act, 1872 — Section 31
High Courts27 Dec 2023Disposed Of
Naresh Goyal Vs Hemlata Sharma
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0093
Himachal Pradesh Urban Rent Control, Act, 1987 — Section 14(2), 14(3), 14(3)(d), 24(5)
High Courts27 Dec 2023Disposed Of
Hem Chand Vs Land Acquisition Officer & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0077
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)