High Courts27 Dec 2023Dismissed
Harish Gharaik Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0076
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2023
1,301 judgments · page 2 of 66
High Courts27 Dec 2023Allowed
Ramesh Chand @ Ramesh Kumar Vs Kamla Devi & Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0075
Code Of Civil Procedure, 1908 — Section 75, Order 26 Rule 9
High Courts27 Dec 2023Disposed Of
Ranu Vs Lokender
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0066
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Dec 2023Dismissed
Col. Prathibha Rai Vs Union Of India & Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0074
High Courts26 Dec 2023Allowed/Disposed Of
Chuni Lal Vs NHAI & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0073
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts26 Dec 2023Disposed Of
Satish Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0072
High Courts26 Dec 2023Allowed/Disposed Of
Vinod Kumar Vs NHAI & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0071
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts26 Dec 2023Dismissed
Ram Singh Vs NCB
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0070
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 29, 37, 37(1)
High Courts26 Dec 2023Allowed/Disposed Of
Krishan Pal Vs NHAI & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0069
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts26 Dec 2023Allowed/Disposed Of
Dharam Singh Vs Land Acquisition Officer & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0068
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts26 Dec 2023Dismissed
State Of Himachal Pradesh Vs Rajinder Kumar Kashyap
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0067
Central Civil Services (Classification, Control And Appeal), Rules 1965 — Rule 3, 14Arbitration And Conciliation Act, 1996 — Section 34
High Courts26 Dec 2023Disposed Of
Babita Devi Vs NHAI & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0065
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts26 Dec 2023Dismissed
Dalip Azad Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0064
Constitution Of India, 1950 — Article 226Himachal Pradesh Panchayati Raj Rules, 1997 — Rule 143Himachal Pradesh Panchayati Raj Act, 1994 — Section 145, 148, 146
High Courts22 Dec 2023Disposed Of
Manjeet Singh Guleria Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0053
High Courts22 Dec 2023Allowed
Surinder Kaur And Others Vs Ram Singh And Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0052
Code Of Civil Procedure, 1908 — Section 151
High Courts22 Dec 2023Disposed Of
Babita Parmar And Another Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0051
High Courts22 Dec 2023Dismissed
National Hydro Electric Power Corporation Ltd. And Another Vs Praveen Singh And Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0050
High Courts22 Dec 2023Disposed Of
Subhash Sharma Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0049
High Courts21 Dec 2023Allowed/Disposed Of
H.P. Financial Corporation Ltd Vs M/S Singhasan Restaurant & Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0055
State Financial Corporation Act, 1951 — Section 31Limitation Act, 1963 — Section 5
High Courts21 Dec 2023Dismissed
Deep Lal Vs Principal Army Public School & Another
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0054
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2