High Courts12 Dec 2023Disposed Of
Bija Ram & Anr Vs NHAI & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0038
National Highways Act, 1956 — Section 3
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2023
1,301 judgments · page 4 of 66
High Courts12 Dec 2023Disposed Of
Dumnu Ram Through His Lrs. Kaushalya Devi & Ors Vs Collector Land Acquisition NHAI & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0037
National Highways Act, 1956 — Section 3
High Courts12 Dec 2023Disposed Of
Hem Raj Vs NHAI & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0036
National Highways Act, 1956 — Section 3
High Courts12 Dec 2023Disposed Of
Ashok Kumar & Anr Vs NHAI & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0035
National Highways Act, 1956 — Section 3
High Courts12 Dec 2023Dismissed
M/S Himachal Gramin Sanchayka Ltd. & Anr Vs Reserve Bank Of India & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0034
Companies Act, 1956 — Section 45K, 391, 391(1), 391(2), 391(7), 434, 483, 557Reserve Bank Of India Act, 1934 — Section 45, 45I, 45IA, 45IA(4), 45IA(iv), 45IA(7, 45IB, 45IB(1), 45IC, 45JA, 45I(f), 45MB, 45MB(1), 45MB(2), 45MC, 45MC(b), 45MC, 45MC(1), 45QA(1)
High Courts12 Dec 2023Dismissed
Nitu Arora Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0033
High Courts11 Dec 2023Disposed Of
Chetan And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0041
Indian Penal Code, 1860 — Section 20(8), 34, 300, 307, 320(8), 323, 325, 341, 504Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts11 Dec 2023Dismissed
Inder Dev Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0040
Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 439Indian Penal Code, 1860 — Section 34, 109, 147, 148, 149, 201, 302, 307, 320, 323, 325, 326, 354, 354B, 440Arms Act, 1959 — Section 25
High Courts11 Dec 2023Dismissed
Rakesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0039
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 169, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 52A
High Courts11 Dec 2023Disposed Of
Shekhar Vs National Highway Authority Of India & Anr
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0027
National Highways Act, 1956 — Section 3
High Courts11 Dec 2023Allowed
Sandeep Thakur Alias Sandy Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0026
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts11 Dec 2023Disposed Of
Deepak Manta Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0025
High Courts11 Dec 2023Disposed Of
M/S Hindustan Salts Ltd Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0024
High Courts11 Dec 2023Dismissed
Govind Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0023
Indian Penal Code, 1860 — Section 201, 302, 380, 452
High Courts08 Dec 2023Allowed
Shivani Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0022
Constitution Of India, 1950 — Article 20Prevention Of Corruption Act, 1998 — Section 12, 13(1)(a), 13(2)Indian Penal Code, 1860 — Section 120B, 409, 420
High Courts08 Dec 2023Dismissed
State Of H.P Vs Subhash Chand
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0021
Probation Of Offenders Act, 1958 — Section 4Indian Penal Code, 1860 — Section 279, 304A
High Courts08 Dec 2023Dismissed
Nimesh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0020
Indian Penal Code, 1860 — Section 34, 147, 149, 323, 342, 382, 452, 506Identification Of Prisoners Act, 1920 — Section 5Code Of Criminal Procedure, 1973 — Section 311A
High Courts07 Dec 2023Dismissed
A.K. Aggarwal Vs Vijender Kumar Jain And Others
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0017
Constitution Of India, 1950 — Article 226Negotiable Instruments Act, 1881 — Section 138, 141, 141(2)Code Of Criminal Procedure, 1973 — Section 173(2), 155(2), 156(1), 228, 397, 482
High Courts07 Dec 2023Dismissed
Sanjeev Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0016
Indian Penal Code, 1860 — Section 341, 354, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(I)(XI)Code Of Criminal Procedure, 1973 — Section 313, 315, 482
High Courts07 Dec 2023Dismissed
Pradeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 12 SHI CK 0015
Constitution Of India, 1950 — Article 21, 136, 226Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 29, 35, 37Indian Penal Code, 1860 — Section 120B, 302, 379, 407, 408