High Courts30 Dec 2011Dismissed
State of Himachal Pradesh Vs Ashwani Kumar
High Court Of Himachal Pradesh · (2012) 2 ShimLC 909
Criminal Procedure Code, 1973 (CrPC) — Section 378, 386Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
2,966 judgments · page 1 of 149
High Courts28 Dec 2011
S.R. Chauhan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0295
High Courts28 Dec 2011Dismissed
Mohar Singh Vs Shri Durga and Ors
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0057
High Courts26 Dec 2011Allowed
Principal, Regional Engineering College (Now N.I.T., Hamirpur), Hamirpur, District Hamirpur, H.P. and National Institute of Technology, Hamirpur, District Hamirpur, H.P. Vs Shri P.C. Katoch, The Secretary (Technical Education) to the Government of H.P, Shimla-2, H.P., The Director (T), Government of India, Ministry of Human Resources and Development, Department of Education, Shastri Bhawan, New Delhi-110001 and Shri D.R. Dhatwalia, Assistant Registrar, Regional Engineering College, Hamirpur, District Hamirpur, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0293
High Courts26 Dec 2011Allowed
Rajinder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0292
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts26 Dec 2011Allowed
Dr. Robinder Singh, Sh. Gajendra Singh and Smt. Jaspal Kaur Vs State of Himachal Pradesh and Smt. Harman Jit Kaur
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0059
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 320, 482Hindu Marriage Act, 1955 — Section 13, 13(B)
High Courts26 Dec 2011Dismissed
Satish Kumar Tuli Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 353, 354, 506, 509
High Courts23 Dec 2011
Vikas Koushal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 132 FLR 1043
High Courts23 Dec 2011Allowed
Chamaru Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0249
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 50
High Courts23 Dec 2011Dismissed
Pawan Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304A
High Courts23 Dec 2011Allowed
State of Himachal Pradesh Vs Satish Kumar and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 149, 323, 325Probation of Offenders Act, 1958 — Section 4
High Courts23 Dec 2011
Jiwan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) CriLJ 1837
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts22 Dec 2011
Sh. Hari Krishan, Shri Rajneesh Thakur and Ms. Suman Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0378
High Courts22 Dec 2011Allowed
Surender Kumar Vs State of H.P. and Director of Elementary Education, Himachal Pradesh, Shimla
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0377
High Courts22 Dec 2011Allowed
Shri Mani Ram Sharma Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0374
Payment of Gratuity Act, 1972 — Section 2
High Courts22 Dec 2011Dismissed
State of H.P. Vs Ajay Kumar
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0366
Penal Code, 1860 (IPC) — Section 419
High Courts22 Dec 2011Dismissed
Dr. Suneet Karol Sood Vs State of Himachal Pradesh and Deepak Sharma
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0364
Constitution of India, 1950 — Article 16(1)
High Courts22 Dec 2011
Baldev Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0362
Constitution of India, 1950 — Article 309
High Courts22 Dec 2011
Sarbjeet Singh Vs L.R. Institute of Legal Studies Jabli-Kyar, Lala Lilu Ram Educational Trust (Registered), Ganeshom Cereals Pvt. Ltd., Haryana and Himachal Pradesh University
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0300
High Courts22 Dec 2011
Meenakshi Joshi Vs State of Himachal Pradesh, Principal, govt. Senior Secondary School Kanaid, District Mandi, H.P. and Mahima Sharma, Lecturer-Political Science, Govt. Sr. Sec. School Kanaid, District Mandi, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0299