High Courts31 Dec 2010Dismissed
Devi Saran and Others Vs Durgi Devi and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0294
Evidence Act, 1872 — Section 73
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 1 of 151
High Courts31 Dec 2010Dismissed
State of Himachal Pradesh Vs Virender Kumar and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0293
Penal Code, 1860 (IPC) — Section 326, 506
High Courts31 Dec 2010
Nisha Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 89
High Courts31 Dec 2010Dismissed
Bhagi Rath Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0291
High Courts31 Dec 2010Dismissed
Smt. Kalawati and Another Vs Simpoo and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0289
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts31 Dec 2010Dismissed
Rajinder Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0288
High Courts31 Dec 2010
State of H.P. Vs Chain Singh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0278
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 341, 376, 506
High Courts31 Dec 2010
Pushpa Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0277
High Courts31 Dec 2010
Chaman Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0274
High Courts31 Dec 2010
Joginder Singh Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0273
High Courts31 Dec 2010
Shiv Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0270
High Courts31 Dec 2010
Inder Pal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0269
High Courts31 Dec 2010Dismissed
State of H.P. Vs Panjku Ram
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0241
Penal Code, 1860 (IPC) — Section 326, 34
High Courts31 Dec 2010Dismissed
Chamel Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0236
High Courts31 Dec 2010Dismissed
Achhar Chand Vs Jai Lal
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0234
High Courts31 Dec 2010
Himachal Pradesh State Electricity Board and Another Vs Hardev Singh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0232
Constitution of India, 1950 — Article 226, 227
High Courts31 Dec 2010
Shobha Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0199
High Courts31 Dec 2010
Sohan Lal and Others Vs Jagdish Chand and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 565
High Courts31 Dec 2010
Ravinder Kumar Vs State of H.P. and Ors
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0197
High Courts31 Dec 2010Dismissed
State of Himachal Pradesh Vs Tej Bhahdur
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376