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High Court Of Himachal Pradesh judgments, 1996

254 judgments · page 1 of 13

High Courts31 Dec 1996Dismissed

Amar Singh and Others Vs Tara Dutt

High Court Of Himachal Pradesh · (1998) 1 CivCC 382 : (1997) CriLJ 3391 : (1997) 4 RCR(Civil) 298 : (1997) 4 RCR(Criminal) 424 : (1997) 2 ShimLC 173

Criminal Procedure Code, 1973 (CrPC) — Section 80Penal Code, 1860 (IPC) — Section 147, 447, 504
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High Courts30 Dec 1996Dismissed

State of H.P. Vs Sher Singh and Others

High Court Of Himachal Pradesh · (1998) CriLJ 3191

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 120B, 167, 218, 34Prevention of Corruption Act, 1947 — Section 106, 107, 5(2)
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High Courts19 Dec 1996Dismissed

Bachittar Singh and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (1997) 2 ShimLC 99

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14(1), 16A, 32Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 15(2)Punjab Land Revenue Act, 1887 — Section 117, 121, 122, 123, 16A
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High Courts18 Dec 1996Allowed

Smt. Kasturu Devi and Others Vs Shri Parma Ram and Another

High Court Of Himachal Pradesh · (1997) 2 ShimLC 34

Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 148, 53, 54, 54(1), 68Himachal Pradesh Land Revenue Act, 1954 — Section 33
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High Courts17 Dec 1996Allowed

Smt. Nathi Vs Shri Neel Chand

High Court Of Himachal Pradesh · (1997) 2 ShimLC 179

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 5, Order 8 Rule 5(1), 100Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 45, 67Hindu Succession Act, 1956 — Section 8
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High Courts17 Dec 1996Dismissed

Dr. S.R. Mehrotra Vs State of H.P. and Another

High Court Of Himachal Pradesh · AIR 1997 HP 51

Constitution of India, 1950 — Article 12, 226, 245Evidence Act, 1872 — Section 3Himachal Pradesh University (Amendment) Act, 1984 — Section 1, 11, 12, 12A, 12B
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