High Courts16 Dec 1996Allowed
Eicher Tractors Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1998) 3 LLJ 13 : (1997) 2 ShimLC 212
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1996
254 judgments · page 2 of 13
High Courts16 Dec 1996Dismissed
Surinder Pal Parmar Vs The High Court of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 105
High Courts16 Dec 1996Allowed
Eicher Tractors Limited Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 212
High Courts13 Dec 1996
Aggarwal and Company Vs State of H.P.
High Court Of Himachal Pradesh · (1997) 2 ShimLC 187
High Courts13 Dec 1996Dismissed
Solan Arms and Ammunition Dealers and Another Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 136
Arms Act, 1959 — Section 14, 14(1)Constitution of India, 1950 — Article 19
High Courts12 Dec 1996Dismissed
Naranjan Dass and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 124
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 6, 6AConstitution of India, 1950 — Article 226
High Courts11 Dec 1996Dismissed
Sidhartha Super Spining Mills Ltd. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 224
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(4), 12(4)
High Courts10 Dec 1996Dismissed
Raj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1997) 2 ShimLC 161
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Motor Vehicles Act, 1988 — Section 181(3)(1)Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts09 Dec 1996Allowed
Khazur Singh and Others Vs Bachittar Singh and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 153
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9
High Courts06 Dec 1996Allowed
Ram Chand and Others Vs Jai Ram and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 81
Constitution of India, 1950 — Article 227Himachal Pradesh Land Revenue Act, 1954 — Section 14
High Courts06 Dec 1996Dismissed
Ishwar Datt Vs Smt. Leela Devi and Others
High Court Of Himachal Pradesh · (1996) 12 SHI CK 0015
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Dec 1996Allowed
Dhan Sukh Vs Liaq Ram
High Court Of Himachal Pradesh · (1997) 2 ShimLC 203
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, Order 47 Rule 1, Order 7 Rule 11, Order 7 Rule 2, 151Contract Act, 1872 — Section 19
High Courts06 Dec 1996
Roshan Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 240
Constitution of India, 1950 — Article 217, 226Himachal Pradesh Ceiling on Land Holdings Act, 1972 — Section 10, 11, 11(2), 11(2A), 12Himachal Pradesh Land Revenue Act, 1954 — Section 163, 23
High Courts05 Dec 1996Dismissed
Manoj Kumar Tanwar Vs Himachal Pradesh University and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 221
High Courts05 Dec 1996Allowed
Beli Ram Vs Jag Devi and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 207
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3, Order 39 Rule 2A, 115, 151
High Courts04 Dec 1996Dismissed
Lachhman Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 219
Himachal Pradesh Land Revenue Act, 1954 — Section 29, 30Punjab Chaukidara Rules, 1976 — Rule 11, 23, 24, 25, 26
High Courts02 Dec 1996Allowed
Jagar Nath and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1998) ACJ 908
Workmens Compensation Act, 1923 — Section 2(1)(d)(i), 4, 8
High Courts02 Dec 1996
State of Himachal Pradesh Vs Layak Ram
High Court Of Himachal Pradesh · (1997) 2 ShimLC 198
Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts02 Dec 1996Dismissed
Jagat Ram Vs Himachal Khadi Mandal
High Court Of Himachal Pradesh · (1997) 3 LLJ 866 : (1997) 2 ShimLC 138
Industrial Disputes Act, 1947 — Section 2, 2A
High Courts29 Nov 1996
Commissioner of Income Tax Vs Nayyars Minerals Export Pvt. Ltd. (No. 2)
High Court Of Himachal Pradesh · (1998) 231 ITR 868
Income Tax Act, 1961 — Section 80J, 80J(1), 80J(4)