High Courts05 Jan 1996Dismissed
Dharam Singh Vs State of H.P.
High Court Of Himachal Pradesh · (1997) CriLJ 2769
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1996
254 judgments · page 13 of 13
High Courts05 Jan 1996Dismissed
Smt. Bhanumati Chouhan Vs Chetan Singh and Others
High Court Of Himachal Pradesh · AIR 1997 HP 48 : (1996) 2 ShimLC 90
Transfer of Property Act, 1882 — Section 123
High Courts05 Jan 1996Allowed
Kartari Devi and Others Vs Udham Singh and Others
High Court Of Himachal Pradesh · AIR 1997 HP 70
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 65
High Courts05 Jan 1996
Smt. Mani Devi and Others Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (1997) 1 ACC 478 : (1996) ACJ 955 : AIR 1997 HP 72 : (1996) 1 ShimLC 475
Motor Vehicles Act, 1988 — Section 166, 168
High Courts05 Jan 1996Dismissed
State of Himachal Pradesh Vs Yog Raj
High Court Of Himachal Pradesh · (1997) CriLJ 2033
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts05 Jan 1996
Madan Lal Butail Vs Pyare Lal Gupta and Others
High Court Of Himachal Pradesh · AIR 1997 HP 74
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 11Succession Act, 1925 — Section 215
High Courts04 Jan 1996Dismissed
Anil Kumar and Others Vs Central Bank of India and Others
High Court Of Himachal Pradesh · AIR 1997 HP 5
Contract Act, 1872 — Section 128, 134, 137, 139, 141
High Courts03 Jan 1996Allowed
Dharam Chand and Others Vs Presiding Officer Labour Court and Others Chamera Pariyojna Karamchari Sangh and Others Vs National Hydro Electric Project Power Corporation Ltd. and Others
High Court Of Himachal Pradesh · (1996) 2 ShimLC 11
Industrial Disputes Act, 1947 — Section 10, 2
High Courts02 Jan 1996Dismissed
Ram Nath and Others Vs Himachal Pradesh Krishi Vishva Vidyalaya
High Court Of Himachal Pradesh · (1996) 2 ShimLC 258
Constitution of India, 1950 — Article 14, 16
High Courts02 Jan 1996Dismissed
Jeet Ram Vs H.P. State Handicrafts and Handloom Corpn. Ltd.
High Court Of Himachal Pradesh · (1998) 3 LLJ 772
Constitution of India, 1950 — Article 14, 16, 21
High Courts02 Jan 1996Allowed
The Associated Cement Companies Ltd. Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · AIR 1997 HP 1 : (1996) 2 ShimLC 67
Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 14
High Courts01 Jan 1996Dismissed
National Insurance Co. Ltd. Vs Roop Lal Gupta and Others
High Court Of Himachal Pradesh · (1997) ACJ 1180 : (1996) 2 ShimLC 389
Motor Vehicles Act, 1988 — Section 149(2), 166, 170
High Courts01 Jan 1996Allowed
Oriental Insurance Co. Ltd. Vs Top Bahadur and Others
High Court Of Himachal Pradesh · (1996) ACJ 931 : (1996) 2 ShimLC 161
Motor Vehicles Act, 1939 — Section 103A
High Courts01 Jan 1996Dismissed
Smt. Ravi Bakshi Vs H.P. Scheduled Castes and Scheduled Tribes Development Corporation and Others
High Court Of Himachal Pradesh · (1996) 2 ShimLC 153
Constitution of India, 1950 — Article 226Himachal Pradesh Scheduled Castes Development Corporation Act, 1979 — Section 37