High Courts31 Dec 1963Dismissed
Jai Singh Vs Mansa Ram and Others
High Court Of Himachal Pradesh · AIR 1964 HP 17
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 133(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1963
11 judgments · page 1 of 1
High Courts14 Sept 1963Allowed
Nanku and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · AIR 1964 HP 16
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 13, 2(5)
High Courts12 Sept 1963Dismissed
Shri Parsa Vs Shri Kanshi Ram
High Court Of Himachal Pradesh · AIR 1964 HP 12
Foreign Jurisdiction (Extra Provincial Jurisdiction) Act, 1947 — Section 3Provincial Small Cause Courts Act, 1887 — Section 25
High Courts30 Aug 1963Dismissed
State Vs Rattan Lal and Another
High Court Of Himachal Pradesh · AIR 1964 HP 10 : (1964) CriLJ 334
Prevention of Food Adulteration Act, 1954 — Section 10, 11, 16, 2, 7
High Courts27 Jul 1963
Lachhmi Ram Vs Smt. Prabhoo
High Court Of Himachal Pradesh · AIR 1964 HP 1
Guardians and Wards Act, 1890 — Section 25
High Courts03 Jul 1963Dismissed
Jagan Nath Vs Mehar Singh
High Court Of Himachal Pradesh · AIR 1963 HP 53
Provincial Small Cause Courts Act, 1887 — Section 35(2)
High Courts27 Apr 1963Partly Allowed
Rana Vidya Bhushan Singh and Another Vs Shri Rati Ram
High Court Of Himachal Pradesh · AIR 1963 HP 49
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 111(3), 111(4)Registration Act, 1908 — Section 17(1), 49
High Courts27 Apr 1963Dismissed
Shri Kantha Mal Vs H.P. Admin and Another
High Court Of Himachal Pradesh · AIR 1963 HP 45 : (1963) CriLJ 373
Criminal Procedure Code, 1898 (CrPC) — Section 520
High Courts12 Jan 1963Dismissed
Union of India (UOI) Vs Jabbi
High Court Of Himachal Pradesh · AIR 1964 HP 14
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11
High Courts12 Jan 1963Allowed
Bala Nand and Another Vs Devki Nand and Others
High Court Of Himachal Pradesh · AIR 1963 HP 30
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 2, 115
High Courts10 Jan 1963
Shankar Dass Vs Mahu Ram and Others
High Court Of Himachal Pradesh · AIR 1963 HP 32 : (1963) CriLJ 371
Criminal Procedure Code, 1898 (CrPC) — Section 259