High Courts31 Dec 2001
Himachal Road Transport Corporation Vs Saroj Devi and Others
High Court Of Himachal Pradesh · (2002) ACJ 1146
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2001
238 judgments · page 1 of 12
High Courts24 Dec 2001Allowed
Sham Lal Vs Smt. Mathi
High Court Of Himachal Pradesh · AIR 2002 HP 66
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100, 11Transfer of Property Act, 1882 — Section 53A
High Courts21 Dec 2001Allowed
Savitri Devi and Another Vs Commissioner, Workmen''s Compensation and Others
High Court Of Himachal Pradesh · (2003) ACJ 121
Workmens Compensation Act, 1923 — Section 3, 8, 8(7)
High Courts19 Dec 2001Dismissed
Udham Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2002) CriLJ 2592
Criminal Procedure Code, 1973 (CrPC) — Section 209(1), 209(2), 253(1), 253(2), 321Himachal Pradesh Co-operative Societies Act, 1968 — Section 69, 69(2), 94Penal Code, 1860 (IPC) — Section 34, 408, 420, 468
High Courts18 Dec 2001
Himachal Pradesh Agro Industries Corporation Vs Raj Kumar and Others
High Court Of Himachal Pradesh · (2002) 2 LLJ 861 : (2002) 3 ShimLC 423
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts14 Dec 2001
Ravish Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2002) CriLJ 1760 : (2002) 3 ShimLC 361
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(1), 438(2)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts14 Dec 2001Dismissed
Deepti Pathania Vs Chaudhary Sarwan Kumar HPKVV and Others
High Court Of Himachal Pradesh · AIR 2002 HP 85 : (2002) 3 ShimLC 491
Constitution of India, 1950 — Article 14, 226
High Courts14 Dec 2001Allowed
Dr. Gulshan Kumar Vs Sh. Sudershan Kumar
High Court Of Himachal Pradesh · (2002) 3 ShimLC 366
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2), 24(5)
High Courts14 Dec 2001Dismissed
Bhawani Charan Vs Chander Lok Sweet Shop
High Court Of Himachal Pradesh · (2001) 12 SHI CK 0003
Himachal Pradesh Urban Rent Control Act, 1987 — Section 11(1), 11(2)
High Courts13 Dec 2001Dismissed
Himachal Grameen Sanchayka Ltd. and Another Vs Reserve Bank of India
High Court Of Himachal Pradesh · AIR 2002 HP 113 : (2003) 2 BC 361
Companies Act, 1956 — Section 450, 450(2)Reserve Bank of India Act, 1934 — Section 45MB(1), 45MB(2)
High Courts13 Dec 2001Allowed
Vidya Hatechery Farm Vs Punjab National Bank and Another
High Court Of Himachal Pradesh · AIR 2002 HP 92
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64
High Courts13 Dec 2001Dismissed
Smt. Dalumbi Devi and Others Vs Raghu Raj and Others
High Court Of Himachal Pradesh · AIR 2002 HP 99
Transfer of Property Act, 1882 — Section 100
High Courts13 Dec 2001
Roshan Lal and Others Vs Kartar Chand and Others
High Court Of Himachal Pradesh · AIR 2002 HP 131
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, 100Contract Act, 1872 — Section 16Transfer of Property Act, 1882 — Section 122
High Courts12 Dec 2001Dismissed
Dalip Singh Vs Ram Nath and Another
High Court Of Himachal Pradesh · AIR 2002 HP 106 : (2002) 3 CivCC 499 : (2003) 1 RCR(Civil) 199
Contract Act, 1872 — Section 55Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 16, 20
High Courts11 Dec 2001Dismissed
Meena Kumari and Others Vs Tulsi Ram
High Court Of Himachal Pradesh · (2002) CriLJ 2985
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 418, 420, 423
High Courts10 Dec 2001
Oriental Insurance Company Ltd. Vs Walayati Ram and Others
High Court Of Himachal Pradesh · (2002) 2 ACC 179
Motor Vehicles Act, 1988 — Section 140
High Courts07 Dec 2001Allowed
Roshan Lal Vs Workmen''s Compensation Commissioner and Another
High Court Of Himachal Pradesh · (2003) ACJ 329
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17AWorkmens Compensation Act, 1923 — Section 3
High Courts05 Dec 2001Dismissed
Sh. Promod soni and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2002) 3 ShimLC 418
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts03 Dec 2001Dismissed
Ranjana Nagpal alias Ranjana Malik Vs Devi Ram and Others
High Court Of Himachal Pradesh · AIR 2002 HP 166 : (2003) 1 CivCC 93 : (2003) 2 CivCC 127 : (2003) 1 RCR(Civil) 696 : (2002) 3 ShimLC 478
Civil Procedure Code, 1908 (CPC) — Section 100, 15, 16, 16, 17Contract Act, 1872 — Section 23, 28Evidence Act, 1872 — Section 114
High Courts03 Dec 2001
Prem Kumar and Others Vs Parkash Chand and Others
High Court Of Himachal Pradesh · (2002) 3 ShimLC 358
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25