High Courts31 Dec 1974Dismissed
Telu Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1975) 4 ILR HP 132
Penal Code, 1860 (IPC) — Section 300, 302, 304
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1974
149 judgments · page 1 of 8
High Courts31 Dec 1974Dismissed
Goverdhan Dass Vs Smt. Bhaomatu and Another
High Court Of Himachal Pradesh · (1975) 4 ILR HP 127
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 488, 488(2), 526Himachal Pradesh Panchayati Raj Act, 1968 — Section 203, 203(2), 206
High Courts31 Dec 1974Dismissed
Shri Narboo Ram Vs Shrimathi Lata Thakur and Another
High Court Of Himachal Pradesh · (1974) 3 ILR HP 148
Limitation Act, 1963 — Section 12Prevention of Corruption Act, 1947 — Section 5(1)Representation of the People Act, 1951 — Section 100, 100(1), 123, 123(1), 123(2)
High Courts31 Dec 1974
Dr. Chaman Lal Malhotra Vs The State of Himaghal Pradesh etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 74
Central Health Service Rules, 1963 — Rule 2, 7Constitution of India, 1950 — Article 14, 16, 309Himachal Pradesh State Act, 1970 — Section 40(7)
High Courts27 Dec 1974
Devi Ram Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1975) 4 ILR HP 40
Arbitration Act, 1940 — Section 14, 17
High Courts27 Dec 1974
Smt. Hima etc. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1975) 4 ILR HP 44
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
High Courts23 Dec 1974Dismissed
Sat Pal Sabharwal Vs The Himachal Pradesh Financial Corporation and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 99
Constitution of India, 1950 — Article 12, 16(1), 226, 309, 311Life Insurance Corporation Act, 1956 — Section 11Road Transport Corporations Act, 1950 — Section 45(2)
High Courts20 Dec 1974Dismissed
Tiloksons Brewery and Distillery and Another Vs State of Himachal Pradesh etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 1
Constitution of India, 1950 — Article 14, 16(1), 19, 19(1), 19(6)Punjab Excise Act, 1914 — Section 27, 27(1)
High Courts17 Dec 1974Dismissed
Union of India (UOI) Vs Matha
High Court Of Himachal Pradesh · (1975) 4 ILR HP 145
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 11(1), 2(5)
High Courts17 Dec 1974Dismissed
Ram Lal Vs Sadhu
High Court Of Himachal Pradesh · (1974) 3 ILR HP 1158
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts17 Dec 1974Dismissed
Chandia Ram Vs B.K. Khanna
High Court Of Himachal Pradesh · (1974) 3 ILR HP 1162
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15, 4Himachal Pradesh Urban Rent Control Act, 1971 — Section 28(1), 28(2)
High Courts13 Dec 1974
M/s. Eastern Commercial Corporation Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1975) 4 ILR HP 92
Arbitration Act, 1940 — Section 2, 20, 28, 31, 31(1)State of Himachal Pradesh Act, 1970 — Section 30, 30(1), 30(2), 30(3)
High Courts13 Dec 1974Dismissed
Raghunath Singh and Another Vs Kamla Devi and Another
High Court Of Himachal Pradesh · (1975) 4 ILR HP 38
High Courts13 Dec 1974
Shaima Ram Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1974) 3 ILR HP 1176
Criminal Procedure Code, 1973 (CrPC) — Section 147, 147(1), 147(1A), 147(2), 366
High Courts12 Dec 1974Dismissed
State of Punjab Vs Protos Engineering Co. Pvt. Ltd.
High Court Of Himachal Pradesh · (1974) 3 ILR HP 1127
Arbitration Act, 1940 — Section 28, 39(1), 41
High Courts12 Dec 1974
Surjit Singh Vs Pritam Singh
High Court Of Himachal Pradesh · (1974) 3 ILR HP 1091
East Punjab Urban Rent Restriction Act, 1949 — Section 4, 4(2)
High Courts11 Dec 1974Dismissed
Shakti Chand Vs Chamaru Ram etc.
High Court Of Himachal Pradesh · (1974) 3 ILR HP 1154
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 11
High Courts06 Dec 1974Allowed
Keshavanand etc. Vs Budhu etc.
High Court Of Himachal Pradesh · (1974) 3 ILR HP 1151
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 11(1), 11(2)
High Courts05 Dec 1974Dismissed
Sarla Devi and Another Vs Munshi Ram and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 35
Succession Act, 1925 — Section 61
High Courts05 Dec 1974Dismissed
Dittu Ram etc. Vs Ram Dayal etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 30
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11(1), 11(2), 140, 54(1)Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Rules, 1955 — Rule 15, 16