High Courts01 Dec 1950
Pritam Singh Vs L. Khushi Lal
High Court Of Himachal Pradesh · AIR 1951 HP 52
Court Fees Act, 1870 — Article 1, 7
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1950
57 judgments · page 1 of 3
High Courts25 Nov 1950Allowed
Baijnath Vs Ram Nath and Others
High Court Of Himachal Pradesh · AIR 1951 HP 32
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 13, 25
High Courts20 Nov 1950
Kanhya and Another Vs The State
High Court Of Himachal Pradesh · AIR 1951 HP 35
Arms Act, 1959 — Section 19, 29, 32, 5
High Courts26 Oct 1950
Choudhary Vs Devi Ram and Others
High Court Of Himachal Pradesh · AIR 1951 HP 25
Criminal Procedure Code, 1898 (CrPC) — Section 225, 232, 417, 435, 439(4)Penal Code, 1860 (IPC) — Section 497
High Courts25 Oct 1950
L. Hira Lal and Others Vs Rongi Ram and Others
High Court Of Himachal Pradesh · (1950) 10 SHI CK 0004
High Courts25 Oct 1950Dismissed
L. Hira Lal and others Vs Rongi Ram and others
High Court Of Himachal Pradesh · (1950) 10 SHI CK 0002
High Courts24 Oct 1950
Ram Parkash Daulat Ram Vs The State
High Court Of Himachal Pradesh · (1950) 10 SHI CK 0007
Criminal Procedure Code, 1898 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 302, 84
High Courts16 Oct 1950Allowed
The State Vs Kali
High Court Of Himachal Pradesh · AIR 1951 HP 28
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 25, 27Opium Act, 1878 — Section 10, 9
High Courts11 Oct 1950
The State Vs Ram Parkash
High Court Of Himachal Pradesh · (1950) 10 SHI CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 263Punjab Pure Food Act, 1929 — Section 13, 13(5), 4
High Courts11 Oct 1950
The Stale Vs Ram Parkash
High Court Of Himachal Pradesh · (1950) 10 SHI CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 263
High Courts05 Oct 1950Dismissed
Indar Dass Vs State
High Court Of Himachal Pradesh · AIR 1951 HP 31
Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 498Punjab High Court Rules and Orders — Rule 1
High Courts04 Oct 1950
Sohan Lal Dhol and Others Vs Sm. Gur Devi and Others
High Court Of Himachal Pradesh · (1950) 10 SHI CK 0008
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts03 Oct 1950Allowed
Beg Ram and Another Vs Charan Das and Others
High Court Of Himachal Pradesh · AIR 1951 HP 16
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Section 3
High Courts26 Sept 1950
Sucha Singh Nigahia Singh Vs The State
High Court Of Himachal Pradesh · (1950) 09 SHI CK 0006
Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Sept 1950Dismissed
Dhan Singh Vs Madan Singh
High Court Of Himachal Pradesh · AIR 1951 HP 22
Court Fees Act, 1870 — Section 7Evidence Act, 1872 — Section 115Suits Valuation Act, 1887 — Section 11, 8
High Courts11 Sept 1950
Mt. Sukhwant Kaur Vs S. Balwant Singh and Others
High Court Of Himachal Pradesh · (1950) 09 SHI CK 0005
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Punjab Laws Act, 1872 — Section 5
High Courts08 Sept 1950
Jhanda Singh and Others Vs Jiwa and Another
High Court Of Himachal Pradesh · (1950) 09 SHI CK 0004
High Courts05 Sept 1950
Des Raj Sharma-Convict Vs The State
High Court Of Himachal Pradesh · (1950) 09 SHI CK 0007
Evidence Act, 1872 — Section 30, 8Penal Code, 1860 (IPC) — Section 109, 161
High Courts05 Sept 1950
Des Raj Sharma Vs The State
High Court Of Himachal Pradesh · (1950) 09 SHI CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 135, 342Evidence Act, 1872 — Section 30, 8Penal Code, 1860 (IPC) — Section 109, 161
High Courts01 Sept 1950
Changroo Ram and Others Vs Mt. Putli and Others
High Court Of Himachal Pradesh · (1950) 09 SHI CK 0002
Punjab Alienation of Land Act, 1900 — Section 21, 3A