High Courts13 Oct 1948
Jai Kissen and Another Vs Mt. Ram Rakhi
High Court Of Himachal Pradesh · AIR 1950 HP 12
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1948
1 judgments · page 1 of 1