High Courts28 Dec 1949Dismissed
Mt. Maina Vs Dhundu
High Court Of Himachal Pradesh · AIR 1950 HP 33
Punjab Tenancy Act, 1887 — Section 100, 77
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1949
13 judgments · page 1 of 1
High Courts25 Nov 1949Allowed
Sadhu Ram and Another Vs Mohammad Ali
High Court Of Himachal Pradesh · AIR 1950 HP 30
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts09 Nov 1949
Ram Singh Vs The Crown
High Court Of Himachal Pradesh · (1951) CriLJ 99
Penal Code, 1860 (IPC) — Section 302, 379
High Courts09 Nov 1949
Virendra Kumar Tripathi Vs The Crown
High Court Of Himachal Pradesh · AIR 1951 HP 216 : (1951) CriLJ 3
Criminal Procedure Code, 1898 (CrPC) — Section 491Punjab Public Safety Act, 1947 — Section 3
High Courts15 Sept 1949Partly Allowed
Gopal Vs The Crown
High Court Of Himachal Pradesh · AIR 1950 HP 18
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 208, 239, 342Evidence Act, 1872 — Section 105, 24, 30, 54
High Courts24 Aug 1949Allowed
Daulatia and Another Vs Jaiya
High Court Of Himachal Pradesh · AIR 1950 HP 36
Civil Procedure Code, 1908 (CPC) — Section 100, 24
High Courts01 Aug 1949Allowed
Haria Vs Bhindru and Others
High Court Of Himachal Pradesh · AIR 1950 HP 8
Limitation Act, 1908 — Article 144
High Courts11 Jul 1949
Koti Darbar Vs Ram Chand
High Court Of Himachal Pradesh · (1950) CriLJ 160
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 411
High Courts04 Jul 1949Allowed
Rattan Das and Others Vs Darshan Dass and Others
High Court Of Himachal Pradesh · AIR 1950 HP 15
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4Limitation Act, 1908 — Article 120
High Courts11 Apr 1949
Bhagi and Another Vs The Crown
High Court Of Himachal Pradesh · AIR 1950 HP 35
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 302, 457
High Courts08 Apr 1949Allowed
Gauri Ram Vs Jaishi Ram and Another
High Court Of Himachal Pradesh · AIR 1950 HP 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, Order 21 Rule 92(3)Limitation Act, 1908 — Article 12 , 95
High Courts06 Apr 1949Allowed
Moti Singh and Others Vs Basu and Another
High Court Of Himachal Pradesh · AIR 1950 HP 4
High Courts26 Mar 1949
Narain and Others Vs Balabh Das and Others
High Court Of Himachal Pradesh · AIR 1950 HP 6
Limitation Act, 1908 — Article 144