High Court Of Himachal Pradesh Judgments 1982

High Courts15 Dec 1982Allowed

Rattan Dev Singh Vs The Director, Consodidation of Holdings and Others

High Court Of Himachal Pradesh · (1982) 11 ILR HP 755

Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(4), 42Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54, 56

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High Courts02 Dec 1982

H.P. State Electricity Board and Another Vs Thona

High Court Of Himachal Pradesh · (1982) 11 ILR HP 764

Workmens Compensation Act, 1923 — Section 10, 22, 23, 3(2), 32Workmens Compensation Rules, 1924 — Rule 19, 20

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High Courts25 Nov 1982Allowed

Verma Traders and Others Vs The State of Himachal Pradesh and Another

High Court Of Himachal Pradesh · AIR 1983 HP 81 : (1982) 11 ILR HP 715

Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982 — Section 17, 17(2), 19, 19(1), 4

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High Courts23 Nov 1982Allowed

Gram Sabha Khunyara and Others Vs Major Lal Singh and Others

High Court Of Himachal Pradesh · (1982) 11 ILR HP 759

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Himachal Pradesh Gram Panchayat Rules, 1971 — Rule 37, 38Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 3(5)

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High Courts19 Nov 1982

Rahul Verma and Another Vs Himachal Pradesh University, Simla and Others

High Court Of Himachal Pradesh · AIR 1983 HP 53 : (1982) 11 ILR HP 686

Constitution of India, 1950 — Article 14

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High Courts17 Nov 1982

Ramesh Chand and Another Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1983) CriLJ 900 : (1982) 11 ILR HP 724

Prevention of Food Adulteration Act, 1954 — Section 16, 7

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High Courts06 Nov 1982Allowed

Kishan Sarup Thaper Vs Dr. Lakhbir Sood and Others Oriental Fire and General Insurance Co. Ltd. Vs Kishan Sarup Thapar and Others

High Court Of Himachal Pradesh · (1985) 57 CompCas 472

Motor Vehicles Act, 1939 — Section 95

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High Courts03 Nov 1982Dismissed

Solvex Oils and Fertilizers and Another Vs The H.P. Agro-Industries Corporation Ltd.

High Court Of Himachal Pradesh · (1982) 11 ILR HP 680

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 10State of Himachal Pradesh Act, 1970 — Section 23, 25, 28

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High Courts21 Oct 1982Allowed

Hakim and Another Vs Santu and Others

High Court Of Himachal Pradesh · AIR 1983 HP 23 : (1982) 11 ILR HP 669

Punjab General Clauses Act, 1898 — Section 22

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High Courts20 Oct 1982Dismissed

The General Manager, Beas Project and Member Bhakra Beas Management Board Vs Mohan Singh and Others

High Court Of Himachal Pradesh · (1982) 11 ILR HP 604

Central Civil Services (Temporary Service) Rules, 1965 — Rule 1, 1(3), 1(4), 2, 3Constitution of India, 1950 — Article 299, 299(1), 309Contract Act, 1872 — Section 230(3)

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High Courts13 Oct 1982Dismissed